COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1996

254 judgments · page 4 of 13

High Courts12 Nov 1996Dismissed

Kundan Lal Ahuja Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1997) 1 ShimLC 501

Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 33

High Courts11 Nov 1996Dismissed

Shri Hari Om and Others Vs Smt. Viyasa Devi and Others

High Court Of Himachal Pradesh · (1997) 2 ShimLC 48

Punjab Shops and Commercial Establishments Act, 1958 — Section 13Transfer of Property Act, 1882 — Section 111

High Courts08 Nov 1996Allowed

Hem Raj Vs Urmila Devi and Others

High Court Of Himachal Pradesh · (1997) 3 CivCC 295 : (1997) 1 DMC 467 : (1997) 2 RCR(Criminal) 174 : (1997) 2 ShimLC 43

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts08 Nov 1996Dismissed

Ajay Bir Singh Vs Krishan Partap and Others

High Court Of Himachal Pradesh · (1996) 11 SHI CK 0017

Arbitration Act, 1940 — Section 34, 44

High Courts08 Nov 1996Dismissed

Krishan Chand and Another Vs Kaushalya Devi and Another

High Court Of Himachal Pradesh · (1997) 2 ShimLC 259

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3

High Courts07 Nov 1996Dismissed

Punjab State Electricity Board Vs Chiranga and Another

High Court Of Himachal Pradesh · (1997) 1 ShimLC 489

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Limitation Act, 1963 — Article 135, 3

High Courts07 Nov 1996Allowed

Parmod Kumar Vs Subodh Kumar

High Court Of Himachal Pradesh · (1996) 11 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 2Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts06 Nov 1996Allowed

Smt. Mastu and Another Vs Shri Prem Singh and Others

High Court Of Himachal Pradesh · (1997) 2 ShimLC 28

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts28 Oct 1996Dismissed

Smt. Dili and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1997) 2 ShimLC 58

High Courts17 Oct 1996

Mohan Meakin Breweries Ltd. Vs Commissioner of Income Tax

High Court Of Himachal Pradesh · (1997) 227 ITR 878

Income Tax Act, 1961 — Section 28, 37, 45Punjab Distillery Rules, 1932 — Rule 4Punjab Excise Act, 1914 — Section 21

High Courts17 Oct 1996

Mohan Meakin Breweries Ltd. Vs The Commissioner of Income Tax

High Court Of Himachal Pradesh · (1997) 2 ShimLC 22

High Courts17 Oct 1996Allowed

Ranger Breweries Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1998) 3 LLJ 321 : (1997) 1 ShimLC 182

Industrial Disputes Act, 1947 — Section 33A, 33F

High Courts15 Oct 1996Dismissed

Lal Dhar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1996) 2 LW(Cri) 113

Criminal Procedure Code, 1973 (CrPC) — Section 433A

High Courts14 Oct 1996Dismissed

Prabhu Dutt Sharma Vs Himachal Gujarat Ambuja Cement Co. Ltd. and Others

High Court Of Himachal Pradesh · (1998) 3 LLJ 146 : (1997) 1 ShimLC 271

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

High Courts14 Oct 1996

Roshan Lal Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (1997) 1 ShimLC 170

Constitution of India, 1950 — Article 226

High Courts10 Oct 1996Allowed

Thakur Singh Rahi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1997) CriLJ 2367

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1947 — Section 5(2), 6, 6(1)

High Courts10 Oct 1996Allowed

Ramji Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1997) CriLJ 2765

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 323, 34

High Courts09 Oct 1996Dismissed

Raj Pal Singh Vs H.P. Krishi Vishwa Vidyalaya

High Court Of Himachal Pradesh · (1997) 1 ShimLC 246

High Courts09 Oct 1996Dismissed

State of Himachal Pradesh Vs Kartar Singh and Others

High Court Of Himachal Pradesh · (1997) CriLJ 2321 : (1997) 4 RCR(Criminal) 608

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(8), 320(9)Hindu Marriage Act, 1955 — Section 13B, 23(2)Penal Code, 1860 (IPC) — Section 307, 498A, 506

High Courts08 Oct 1996Dismissed

State of H.P. Vs Parkash Chand and Others

High Court Of Himachal Pradesh · (1997) CriLJ 1979

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 201, 302, 34