High Courts30 Dec 2010
State of Himachal Pradesh and Another Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0235
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 3 of 151
High Courts30 Dec 2010Dismissed
Satish Jamwal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0233
High Courts30 Dec 2010
Kishori Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0203
High Courts30 Dec 2010
Asha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0202
High Courts30 Dec 2010
Bhumeshwar Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0201
High Courts30 Dec 2010
Surya Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0200
High Courts30 Dec 2010Allowed
Kewal Kumar Vs Pawna Devi
High Court Of Himachal Pradesh · AIR 2011 HP 58 : (2011) 4 CivCC 200 : (2011) 8 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 29(2), 4
High Courts30 Dec 2010Dismissed
Oriental Insurance Company Ltd. Vs Viyasan Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0195
Income Tax Act, 1961 — Section 194(A)
High Courts30 Dec 2010
Promila Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0191
High Courts30 Dec 2010Allowed
Smt. Jeet Kumari Vs H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0186
High Courts30 Dec 2010Dismissed
D.R. Goswami Vs M.R. Dhiman
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0183
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 16Penal Code, 1860 (IPC) — Section 499
High Courts29 Dec 2010
Harbans Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0133
High Courts28 Dec 2010Allowed
Reliance Telecom Infrastructure Ltd. and Others Vs Surinder Chauhan
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0375
Arbitration Act, 1940 — Section 8
High Courts28 Dec 2010
Roshan Lal Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0373
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)
High Courts28 Dec 2010
N.K. Sharma Vs Dr. Y.S. Parmar University and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0231
High Courts28 Dec 2010
Kishan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0229
High Courts28 Dec 2010
Hero Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0228
High Courts28 Dec 2010
Subhash Chand Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0227
High Courts28 Dec 2010
Keshav Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0226
High Courts28 Dec 2010
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0225