High Courts28 Dec 2010
Mahender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0224
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 4 of 151
High Courts28 Dec 2010
Harnam Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0223
High Courts28 Dec 2010
Jai Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0222
High Courts28 Dec 2010
Mukand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0221
High Courts28 Dec 2010
Hardei Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0220
High Courts28 Dec 2010
Ram Swaroop Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0219
High Courts28 Dec 2010
Ajay Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0218
High Courts28 Dec 2010
Samar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0217
High Courts28 Dec 2010
Naresh Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0216
High Courts28 Dec 2010
Kaka Ram and Others Vs Dharam Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 1 Rule 8(2), Order 6 Rule 17
High Courts28 Dec 2010Allowed
State of H.P. Vs Krishan Chand and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts28 Dec 2010
Bimla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0086
High Courts28 Dec 2010
Gopal Sharma and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0085
High Courts28 Dec 2010Allowed
Sanny Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0078
High Courts28 Dec 2010
Naresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0053
High Courts28 Dec 2010Allowed
S.R. Rajta Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0045
High Courts28 Dec 2010
Varsha Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0028
High Courts28 Dec 2010
Kameshwar Dutt Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0027
High Courts28 Dec 2010
Vipin Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0011
Penal Code, 1860 (IPC) — Section 186, 201, 465, 467, 468
High Courts27 Dec 2010Allowed
Lekh Raj Gupta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0433