High Courts27 Dec 2010Allowed
Ram Parkash Sharma Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0405
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 5 of 151
High Courts27 Dec 2010
Shyam Singh Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0379
High Courts27 Dec 2010Dismissed
Seema Chauhan Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0329
Constitution of India, 1950 — Article 227Stamp (Himachal Pradesh Amendment) Act, 1988 — Section 47A, 47A(1), 47A(2), 47A(3)
High Courts27 Dec 2010Allowed
Dayal Singh and Another Vs Anil Kumar Sachdeva
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0250
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts27 Dec 2010Dismissed
Gian Chand Vs Smt. Lajwanti and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0248
Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 59, 60Succession Act, 1925 — Section 63
High Courts27 Dec 2010Allowed
Radha Krishnan and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0215
Central Civil Services (Pension) Rules, 1972 — Rule 37, 38, 39, 54
High Courts27 Dec 2010
Huma Devi and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0214
High Courts27 Dec 2010
Ashwani Kumar Tandon Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0212
Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(1)
High Courts27 Dec 2010
Dabe Ram Vs H.P. Tourism Development Corporation and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0211
High Courts27 Dec 2010Dismissed
Pir Bakhsh Vs Akbar Deen and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0176
High Courts27 Dec 2010Allowed
Sh. Amru and Others Vs Land Acquisition Collector and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0156
Land Acquisition Act, 1894 — Section 18
High Courts27 Dec 2010Allowed
Hira Lal Vs The Additional Director, Consolidation and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0155
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts27 Dec 2010
Phiddu Ram Vs Chaman Lal
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0154
High Courts27 Dec 2010
Dr. Sher Singh Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0100
High Courts27 Dec 2010
Sita Ram and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0099
High Courts27 Dec 2010Allowed
Om Prakash Verma Vs Managing Director, HP State Handicrafts and Handloom Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0089
High Courts27 Dec 2010
Santosh Kumar Gupta Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0080
High Courts27 Dec 2010Dismissed
Krishan Dutt Sharma and Another Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0052
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts27 Dec 2010Allowed
Piare Lal. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0046
High Courts27 Dec 2010Allowed
Lata Malhotra and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0034