High Courts27 Dec 2010
Asha Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0032
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 6 of 151
High Courts27 Dec 2010
Krishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 279, 304, 337, 338
High Courts27 Dec 2010
State of H.P Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 325, 34, 341, 506
High Courts24 Dec 2010
Sunder Singh Verma Vs H.P. Vidhan Sabha and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0486
High Courts24 Dec 2010
Suresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0432
High Courts24 Dec 2010
Subhash Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0431
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1), 5(2)Constitution of India, 1950 — Article 311
High Courts24 Dec 2010Dismissed
Smt. Parwati Devi Vs Collector, Land Acquisition and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0430
Land Acquisition Act, 1894 — Section 4
High Courts24 Dec 2010
Narpat Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0403
Constitution of India, 1950 — Article 14, 16, 300, 311
High Courts24 Dec 2010
State of H.P Vs Sant Ram and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0372
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts24 Dec 2010Dismissed
Ms. Lalita Kumari and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0285
High Courts24 Dec 2010Allowed
Mohinder Pal and Others Vs H.P. University and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0260
Constitution of India, 1950 — Article 14, 16
High Courts24 Dec 2010Dismissed
Gagan Singh and Others Vs Baldev Singh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0246
Civil Procedure Code, 1908 (CPC) — Section 80Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Limitation Act, 1963 — Section 17
High Courts24 Dec 2010Dismissed
State of H.P Vs Jagdish Chand
High Court Of Himachal Pradesh · (2011) 2 ShimLC 488
Penal Code, 1860 (IPC) — Section 302, 84
High Courts24 Dec 2010
Sh. Ajay Sharma and Another Vs Shiv Mandir and Shiv Bari Development and Welfare Society and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0152
Civil Procedure Code Amendment Act, 1999 — Section 31Limitation Act, 1963 — Section 5
High Courts24 Dec 2010
Sh. Anoop Mehta Vs Jaypee Powergrid Ltd. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0151
Electricity Act, 2003 — Section 164Penal Code, 1860 (IPC) — Section 188Telegraph Act, 1885 — Section 10, 16(1), 16(3), 18
High Courts24 Dec 2010
Block Anganwari Workers Union and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0097
High Courts24 Dec 2010
Statan Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0090
High Courts24 Dec 2010
Meera Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0087
High Courts24 Dec 2010
Satya Devi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0037