High Courts01 Jan 2010
Smt. Kamni Vs Sh. Bhagat Ram and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 109, 125, 41Hindu Marriage Act, 1955 — Section 13, 23
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 151 of 151
High Courts01 Jan 2010Dismissed
H.P. Khadi and Village Industries Board Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0090
High Courts01 Jan 2010Dismissed
United India Insurance Company Ltd. Vs Babu Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0086
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Priyanka and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0085
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Ram Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0084
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010
United India Insurance Company Ltd. Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0083
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010Dismissed
Puran Singh Vs Satya Kumari
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 100, 125, 25, 97Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 9
High Courts01 Jan 2010
United India Insurance Company Ltd. and Jai Chand and Another Vs Salochana Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0073
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010Dismissed
Mohan Singh and Another Vs Nand Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0065
High Courts01 Jan 2010
United India Insurance Company Ltd Vs Rattani Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0017
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173
High Courts01 Jan 2010Allowed
United India Insurance Company Ltd. Vs Raksha Devi and Others Jai Chand and Another Vs Raksha Devi and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0003
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149, 166, 168, 173