High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Hans Raj
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0009
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 150 of 151
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Kaspi Dass
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0008
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Mast Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0007
High Courts05 Jan 2010Dismissed
Samrat Nigam and Another Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0087
Himachal Pradesh Municipal Corporation Act, 1994 — Section 258Himachal Pradesh Town and Country Planning Act, 1977 — Section 39, 39(3), 39(5)Himachal Pradesh Town and Country Planning Rules, 1978 — Rule 19
High Courts05 Jan 2010
Jagriti Plastics Limited Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0070
Companies Act, 1956 — Section 433, 483
High Courts05 Jan 2010Dismissed
Dr. Guru Dutt Sharma Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0067
Constitution of India, 1950 — Article 226, 227
High Courts05 Jan 2010
Sanskrit Sanskriti Sewa Sangh Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0058
Contempt of Courts Act, 1971 — Section 20
High Courts05 Jan 2010Dismissed
State of H.P. Vs Ram Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 408, 409, 420, 467, 471
High Courts05 Jan 2010Dismissed
H.P. State Electricity Board and Another Vs Bazar Singh
High Court Of Himachal Pradesh · (2010) 126 FLR 1117 : (2010) 2 ShimLC 11
Central Civil Services (Pension) Rules, 1972 — Rule 2, 38, 48, 48A, 49Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts05 Jan 2010
Brestu Ram Vs Jalpu Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0045
Transfer of Property Act, 1882 — Section 11
High Courts05 Jan 2010
Oriental Insurance Company Vs Smt. Lata Devi and Others
High Court Of Himachal Pradesh · (2011) 5 RCR(Civil) 866
Motor Vehicles Act, 1988 — Section 14, 14(2), 15, 8(3), 8(4)
High Courts05 Jan 2010Dismissed
Manohar Dass (deceased) through L.Rs. Vs Agro Ind. Packaging Ind. Ltd Agro Ind. Packaging Ind. Ltd Vs Manohar Dass (deceased) through L.Rs.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0025
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23, 23(1A), 28, 34
High Courts05 Jan 2010Allowed
Commissioner of Income Tax Vs Teknika Components
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0001
Income Tax Act, 1961 — Section 147, 148, 149, 263, 80I
High Courts04 Jan 2010Dismissed
Bhakra Beas Management Board Vs Rohit Kumar Chaudhary and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0082
Administration of Evacuee Property Act, 1950 — Section 7Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 15, 20Evidence Act, 1872 — Section 114
High Courts04 Jan 2010Dismissed
Neki Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Jan 2010
Suresh Kumar Kaushal Vs Indian Capshells and Pharmaceuticals (P) Ltd.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Companies Act, 1956 — Section 433, 434, 56, 560State Financial Corporations Act, 1951 — Section 29
High Courts04 Jan 2010Allowed
Himachal Pradesh State Industrial Development Corporation Vs S.C. Johnson Products Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0032
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29
High Courts04 Jan 2010
Sh. Anant Sexena Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0014
High Courts04 Jan 2010
State of H.P. Vs Manohar Lal and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 354
High Courts02 Jan 2010
National Insurance Co. Ltd. Vs Smt. Sunpa Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0026
Motor Vehicles Act, 1988 — Section 170