High Courts07 Jan 2010Allowed
Piare alias Pyare Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 115, 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 148 of 151
High Courts07 Jan 2010Dismissed
Oriental Insurance Company Ltd. Vs Smt. Jhanju Devi and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0006
High Courts06 Jan 2010Dismissed
Ashu Verma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0091
High Courts06 Jan 2010
State of H.P. and Another Vs Naresh Pal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0081
High Courts06 Jan 2010
State of H.P. and Another Vs Om Prakash
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0080
High Courts06 Jan 2010
State of H.P. and Another Vs Kala Devi
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0079
High Courts06 Jan 2010
State of H.P. and Others Vs Mohinder Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0078
High Courts06 Jan 2010
State of H.P. and Another Vs Smt. Sukhan Devi
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0077
High Courts06 Jan 2010
State of H.P. and Others Vs Laiq Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0076
High Courts06 Jan 2010
State of H.P. and Others Vs Partap Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0075
High Courts06 Jan 2010
Sh. Jagdish Chand Sharma Vs Sh. Bachan Singh and Others Sh. Balak Ram Vs Manmohan Singh and Others
High Court Of Himachal Pradesh · (2010) ACJ 1229 : (2010) 4 CivCC 489 : (2010) 3 RCR(Civil) 793 : (2011) 2 TAC 158
Motor Vehicles Act, 1988 — Section 145, 146, 147, 149, 165
High Courts06 Jan 2010
State of H.P. and Another Vs Kewal Krishan
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0064
High Courts06 Jan 2010
State of H.P. and Another Vs Tara Chand
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0063
High Courts06 Jan 2010
State of H.P. and Another Vs Roshan Lal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0062
High Courts06 Jan 2010
State of H.P. and Another Vs Sita Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0061
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Kumbia Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0060
High Courts06 Jan 2010
State of H.P. and Others Vs Deep Ram
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0055
High Courts06 Jan 2010
State of H.P. and Others Vs Suresh Kumar
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0054
High Courts06 Jan 2010Dismissed
State of H.P. and Another Vs Raj Mal
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0053
High Courts06 Jan 2010Dismissed
State of H.P. and Others Vs Rai Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0052