High Courts08 Jan 2010
Solar Explosives Ltd. Vs N.H.P.C. and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0066
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 147 of 151
High Courts08 Jan 2010Dismissed
State of H.P. and Another Vs Inderjit Singh Avtar Singh
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0059
Arbitration and Conciliation Act, 1996 — Section 34
High Courts08 Jan 2010
Anokhi Ram Verma Vs Arun Kumar and Others Raj Kumar and Others Vs HPSEB and Others HPSEB Vs Lal Chand Thakur and Others Om Parkash Thakur and Others Vs HPSEB and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0042
Constitution of India, 1950 — Article 14
High Courts08 Jan 2010Dismissed
Collector, Land Acquisition, HPPWD Vs Ses Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0041
Land Acquisition Act, 1894 — Section 4, 4(1)
High Courts08 Jan 2010Dismissed
Commissioner of Income Tax Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0040
Income Tax Act, 1961 — Section 139(1), 260, 260A, 28, 43B
High Courts08 Jan 2010
Sh. Dharam Pal Vs Sh. Sant Ram and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0038
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 11 Rule 15, Order 23 Rule 1 , Order 23 Rule 3, Order 39 Rule 1Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Specific Relief Act, 1963 — Section 19, 20, 27
High Courts08 Jan 2010Dismissed
Pratap Singh Vs Guman Singh and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0033
Hindu Succession Act, 1956 — Section 4
High Courts08 Jan 2010Dismissed
Raj Kumar Khanna and Another Vs Gurcharan Singh Gulati and Others Gurcharan Singh Gulati Vs Raj Kumar Khanna and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0015
Specific Relief Act, 1963 — Section 15, 20
High Courts08 Jan 2010
S.S. Kutlehria and Others Vs State of H.P. and Others Nathu Ram Sharma Vs Bikram Singh Mehta and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0013
Constitution of India, 1950 — Article 14, 142
High Courts08 Jan 2010Allowed
Kummo Devi Vs Jai Pal
High Court Of Himachal Pradesh · AIR 2010 HP 39 : (2010) 3 CivCC 552
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13, 13B, 24, 25
High Courts08 Jan 2010Allowed
The Bishop Cotton School Vs Kuthiala Builders Pvt. Ltd. Kuthiala Builders Pvt. Ltd. Vs The Bishop Cotton School
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0005
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 19Contract Act, 1872 — Section 17
High Courts08 Jan 2010Dismissed
Meera Devi and Others Vs Kanta Sharma and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0004
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 201, 304A, 336, 34
High Courts07 Jan 2010Dismissed
State of H.P Vs Rajinder Pal and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Excise Act, 1914 — Section 61(1)
High Courts07 Jan 2010Dismissed
Associated Cement Company Limited and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0088
Civil Procedure Code, 1908 (CPC) — Section 144Mineral Concession Rules, 1960 — Rule 31, 64AMines and Minerals (Development and Regulation) Act, 1957 — Section 13(1), 2, 4, 9(3)
High Courts07 Jan 2010Dismissed
Chamera Hydro Electric Project Vs Jai Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0071
Land Acquisition Act, 1894 — Section 18, 4
High Courts07 Jan 2010
Collector Land Acquisition, HPPWD Vs Ram Parkash
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0069
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 28, 34
High Courts07 Jan 2010Dismissed
Ashu Jethi (Phull) and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0056
Constitution of India, 1950 — Article 14, 16, 309, 335Recruitment and Promotion Rules, 2007 — Rule 15, 15A, 8
High Courts07 Jan 2010
State of H.P. and Others Vs Smt. Begma Devi and Another
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 151Land Acquisition Act, 1894 — Section 4
High Courts07 Jan 2010
Bonn Nutrients Pvt. Ltd. Vs Bachittar Singh and Others
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0037
High Courts07 Jan 2010
Diwakar Dutt Bhardwaj Vs H.P.M.C.
High Court Of Himachal Pradesh · (2010) 01 SHI CK 0016