High Courts26 Feb 2010Allowed
Ram Krishan and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 342, 354
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 145 of 151
High Courts26 Feb 2010
Milap chand Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366, 376
High Courts26 Feb 2010Dismissed
Union of India (UOI) Vs Nikna Ram and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 327
High Courts26 Feb 2010Dismissed
H.P. State Forest Corporation Ltd. Vs Asstt. Commissioner of Income Tax and Another
High Court Of Himachal Pradesh · (2010) 195 TAXMAN 226
Income Tax Act, 1961 — Section 250
High Courts26 Feb 2010Dismissed
Telecom District Manager, Telecommunication Vs Shashi Kamal and Another
High Court Of Himachal Pradesh · (2010) 126 FLR 1121 : (2011) 2 LLJ 741 : (2010) 2 ShimLC 71
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts26 Feb 2010
State of Himachal Pradesh and Others Vs Shri Sham Lal and Others and Shri Mohan Singh Thakur and Others
High Court Of Himachal Pradesh · (2010) 2 ShimLC 327
Land Acquisition Act, 1894 — Section 15, 18, 23, 23(1A), 23(2)
High Courts26 Feb 2010
Geeta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0017
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122(C), 146, 146(A)
High Courts26 Feb 2010
Madan Gopal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0016
Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts26 Feb 2010
Kulwant Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 120B, 279, 302, 307, 337
High Courts26 Feb 2010
Parma Nand and Others Vs Babli Devi
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 200, 210, 482Penal Code, 1860 (IPC) — Section 323, 379, 427, 447, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts25 Feb 2010Dismissed
State of H.P. Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Feb 2010Dismissed
Kuldip Chand Vs State of HP
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts25 Feb 2010
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts25 Feb 2010Dismissed
State of H.P. Vs Roshni Devi and Another
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0013
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 165Evidence Act, 1872 — Section 27
High Courts25 Feb 2010
Surinder Kumar and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0009
High Courts25 Feb 2010Dismissed
State of Himachal Pradesh Vs Karam Singh
High Court Of Himachal Pradesh · (2010) 3 ShimLC 361
Penal Code, 1860 (IPC) — Section 376
High Courts24 Feb 2010
Navneet Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 376, 42, 506
High Courts24 Feb 2010Dismissed
Shyam Lal Chauhan Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0029
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts24 Feb 2010Allowed
Col. Som Dutt Sharma Vs Sham Lal
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0025
Himachal Pradesh Urban Rent Control Act, 1987 — Section 15(2), 16(8), 2, 24(5)
High Courts24 Feb 2010
Rajiv alias Sanju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 02 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 439