COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2010

3,011 judgments · page 143 of 151

High Courts09 Mar 2010Dismissed

State of Himachal Pradesh Vs Sunil Kumar

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 22, 41, 50

High Courts09 Mar 2010

Mashroom Farm Vs District Rural Development Agency

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0017

Arbitration and Conciliation Act, 1996 — Section 11

High Courts08 Mar 2010Dismissed

Smt. Sheela Rani and Another Vs Smt. Reeta Roy

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0215

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts08 Mar 2010Dismissed

Bal Krishan and Others Vs Madan Lal and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0188

Civil Procedure Code, 1908 (CPC) — Section 35ALimitation Act, 1963 — Section 30

High Courts08 Mar 2010Allowed

Ajanta Sewak Vs Himachal Road Transport Corporation and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0163

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14

High Courts08 Mar 2010Dismissed

Durga Singh Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0156

High Courts08 Mar 2010Allowed

Mohammad Janu Deen Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts08 Mar 2010Dismissed

H.P. State Civil Supply Corporation Vs Nanak Chand and Another

High Court Of Himachal Pradesh · (2011) 1 ShimLC 321

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1908 — Section 19, 20Limitation Act, 1963 — Article 91, 18, 19

High Courts08 Mar 2010

Mukesh Sharma Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0096

Penal Code, 1860 (IPC) — Section 120B, 407, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)

High Courts08 Mar 2010Dismissed

Dev Raj Vs Smt. Narvada Devi and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0091

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26, Order 6 Rule 17

High Courts08 Mar 2010Dismissed

State of H.P. Vs Ved Parkash

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts08 Mar 2010Dismissed

Gajinder Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 3 ShimLC 194

Administrative Tribunals Act, 1985 — Section 14, 15, 19, 19(1), 28Constitution of India, 1950 — Article 226

High Courts08 Mar 2010Dismissed

Rajeev Kumar and Others Vs State of H.P.and Others

High Court Of Himachal Pradesh · (2010) 3 SLR 59

Constitution of India, 1950 — Article 14, 16, 309Himachal Pradesh State Forest Department Promotion and Certain Conditions of Service Rules, 1978 — Rule 7

High Courts08 Mar 2010

Smt. Renu Ohri Vs Smt. Malti Negi and Another

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0026

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14

High Courts05 Mar 2010Dismissed

Smt. Jyoti Sharma and Others Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0164

High Courts05 Mar 2010Allowed

Suresh Paul Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0084

High Courts05 Mar 2010Dismissed

State of H.P. and Another Vs Mountain Movers Mountain Movers Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0066

High Courts05 Mar 2010

Khem Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts04 Mar 2010Dismissed

Shri Ravinder Singh and Another Vs Shri Rai Singh

High Court Of Himachal Pradesh · (2011) 2 CivCC 664 : (2011) 5 RCR(Civil) 244 : (2010) 3 ShimLC 255

High Courts04 Mar 2010

Surender Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0206

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 354