High Courts16 Mar 2010
Court on its own motion Vs State of HP and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0022
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 141 of 151
High Courts16 Mar 2010
Maa Saraswati Educational Trust Vs Union of India and Another
High Court Of Himachal Pradesh · (2013) 353 ITR 312
Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiad), 10(23C)(vi)
High Courts15 Mar 2010Dismissed
Dr. Naresh Kumar Joolka Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0177
Constitution of India, 1950 — Article 14, 73Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 54
High Courts15 Mar 2010
Balak Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0161
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 498A
High Courts15 Mar 2010Allowed
Dr. Vinod Pathak Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0158
High Courts15 Mar 2010Allowed
Khushal Singh Vs Gurdev Singh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0074
High Courts15 Mar 2010
Sh. Suresh Kumar Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0063
High Courts15 Mar 2010Allowed
Surinder Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 3 ShimLC 363
Criminal Procedure Code, 1973 (CrPC) — Section 468(2)Penal Code, 1860 (IPC) — Section 341
High Courts15 Mar 2010Dismissed
Dev Raj and Another Vs Smt. Krishni and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0018
High Courts15 Mar 2010
V.K. Sood Engineer Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0016
High Courts15 Mar 2010Dismissed
State of H.P. Vs Prem Lal
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts12 Mar 2010
Sushma Jaswal Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0191
Penal Code, 1860 (IPC) — Section 323, 34, 342, 364, 506
High Courts12 Mar 2010
Court on its own motion Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0141
Animal Birth Control (Dogs) Rules, 2001 — Rule 2, 3, 4, 5, 6Constitution of India, 1950 — Article 226Himachal Pradesh Municipal Corporation Act, 1994 — Section 304
High Courts12 Mar 2010
Shyam Lal Vs H.R.T.C. Raj Mohd. Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0131
Constitution of India, 1950 — Article 12, 14, 16
High Courts12 Mar 2010
Sonju Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0115
High Courts12 Mar 2010Allowed
Ram Gopal Saraf and Another Vs H.P. Financial Corporation and Others H.P. Financial Corporation Vs Hypine Carbons Ltd. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Mar 2010Dismissed
State of H.P. Vs Rashpaul @ Pala
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0088
High Courts12 Mar 2010
State of H.P. and Another Vs Rakesh Chand
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0076
High Courts12 Mar 2010
Sahira Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0065
High Courts12 Mar 2010
State of H.P. and Others Vs Shri Trilok Chand
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0058