High Courts18 Mar 2010Allowed

Des Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts17 Mar 2010Dismissed

State of Himachal Pradesh Vs Charanjit

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0197

Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43, 50, 50(1)
High Courts17 Mar 2010

Pyare Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2010) 03 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 307, 320, 325