High Courts04 Mar 2010
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 144 of 151
High Courts04 Mar 2010
Sandipa Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0099
Penal Code, 1860 (IPC) — Section 34, 354, 363, 366
High Courts04 Mar 2010
Jagdish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 363, 366A, 376, 439
High Courts04 Mar 2010
Onkar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0094
Penal Code, 1860 (IPC) — Section 120, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts04 Mar 2010
State of Himachal Prades and Others Vs Chetru
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0053
High Courts04 Mar 2010
Tara Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Mar 2010Dismissed
State of H.P. Vs Sanju
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 378Penal Code, 1860 (IPC) — Section 376, 382
High Courts03 Mar 2010
Shivani Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0205
Penal Code, 1860 (IPC) — Section 380, 436, 438, 457
High Courts03 Mar 2010Dismissed
State of H.P. Vs Phool Kumar and Another
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0174
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 50
High Courts03 Mar 2010
Krishan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2010) CriLJ 3048 : (2010) 2 ShimLC 368
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts03 Mar 2010
Smt. Baljinder Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0097
Penal Code, 1860 (IPC) — Section 120B, 307, 364
High Courts03 Mar 2010Dismissed
H.P. State Pollution Control Board Vs Ganesh Industries and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0061
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 37, 39, 4, 43Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 41, 42, 43, 44
High Courts03 Mar 2010Dismissed
State of H.P. Vs Harnam Singh
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0033
Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts03 Mar 2010
Smt. Santosh Kumari Jain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0010
High Courts02 Mar 2010Allowed
Ranjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 379
High Courts02 Mar 2010Dismissed
Nirmala Devi and Others Vs Dhian Singh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 340
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, 151
High Courts02 Mar 2010
Nathpa Jhakri Power Corporation Ltd. and Another Vs Smt. Vijay Shukla and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0123
High Courts02 Mar 2010Dismissed
State of H.P. Vs Om Parkash and Another
High Court Of Himachal Pradesh · (2011) 6 RCR(Criminal) 2569
Penal Code, 1860 (IPC) — Section 34, 354, 376
High Courts02 Mar 2010Dismissed
Brij Lal and Another Vs Sanatan Dharam Sabha
High Court Of Himachal Pradesh · (2010) 2 ShimLC 289
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts02 Mar 2010Dismissed
Dharam Pal Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 03 SHI CK 0005
Constitution of India, 1950 — Article 309