High Courts23 Dec 2010Allowed
Hindustan Salts Ltd. Vs Drang Salt Mine Labour Union and Another
High Court Of Himachal Pradesh · (2011) 128 FLR 941 : (2011) 3 LLJ 721 : (2011) LLR 402
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 7 of 151
High Courts23 Dec 2010Dismissed
Kalpna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0409
High Courts23 Dec 2010
S.S. Guleria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0406
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts23 Dec 2010
Vijay Kumar Sud Vs Liaq Ram Thakur and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0402
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts23 Dec 2010Dismissed
Sahib Enterprises and Another Vs Sharma and Sharma Gas Agency and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0374
High Courts23 Dec 2010Dismissed
State of H.P. Vs Dhanvir Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts23 Dec 2010Dismissed
Parvatu Devi Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0330
Penal Code, 1860 (IPC) — Section 323, 324
High Courts23 Dec 2010Dismissed
Anand Vijay and Others Vs H.R.T.C.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0286
Apprentices Act, 1961 — Section 2, 22Apprenticeship Rules, 1962 — Rule 6Road Transport Corporations Act, 1950 — Section 4
High Courts23 Dec 2010Allowed
C.M. Auto Stores and Others Vs Union Bank of India
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0249
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts23 Dec 2010
Manohar Singh Vs Inder Ram Inder Ram Vs Manohar Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0247
Evidence Act, 1872 — Section 115
High Courts23 Dec 2010Allowed
Vidya Devi Vs Secretary, HPPWD and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0210
High Courts23 Dec 2010Allowed
Devinder Singh Vs Himachal Pradesh State Forest Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0177
High Courts23 Dec 2010
Satinder Kapoor Vs Commissioner of Central Excise and Another
High Court Of Himachal Pradesh · (2011) 270 ELT 164
Central Excises and Salt Act, 1944 — Section 35(C)(H)(K)
High Courts23 Dec 2010
Hari Karan Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0150
High Courts23 Dec 2010Allowed
Yash Pal Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0146
Constitution of India, 1950 — Article 14, 15(3), 16, 16(1), 16(4)Recruitment and Promotion Rules, 1995 — Rule 10, 11, 16
High Courts23 Dec 2010
Himachal Pradesh State Electricity Board and Another Vs Pitamber Lal Sharma and Another Tulsi Ram Vs Himachal Pradesh State Electricity Board and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0144
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 2010Allowed
R.K. Banta Vs Agro Industrial Packaging India Limited and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0101
High Courts23 Dec 2010
Blind Persons Association Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0098
High Courts23 Dec 2010
Muni Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0084
High Courts23 Dec 2010
Monika Kaushal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0061