High Courts21 Dec 2010Dismissed

State of H.P. Vs Naresh Kumar

High Court Of Himachal Pradesh · (2010) 12 SHI CK 0490

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts21 Dec 2010Dismissed

State of H.P. Vs Chanan Singh

High Court Of Himachal Pradesh · (2010) 12 SHI CK 0488

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts21 Dec 2010

Radha Krishan and Others Vs Balak Ram and Others

High Court Of Himachal Pradesh · (2010) 12 SHI CK 0429

Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 — Section 13, 4, 7Himachal Pradesh Restitution of Mortgaged Lands Rules, 1976 — Rule 14(3)