High Courts20 Dec 2010Allowed
National Insurance Company Ltd Vs Sh. Lachhi Ram and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0393
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 11 of 151
High Courts20 Dec 2010
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0386
High Courts20 Dec 2010
Shrawan Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0385
High Courts20 Dec 2010Allowed
Abnash Chander Mehra Vs Ram Rattan and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0380
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Dec 2010Allowed
Sanjay Gaur Vs Ajay Kumar Gaur and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0378
High Courts20 Dec 2010Dismissed
Nikku Ram Vs Hari Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0332
Civil Procedure Code, 1908 (CPC) — Section 102Limitation Act, 1963 — Section 5
High Courts20 Dec 2010
Nand Ram and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0328
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 33Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts20 Dec 2010
Sunita Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0262
High Courts20 Dec 2010
Indira Devi Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0245
High Courts20 Dec 2010
S.K. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0178
High Courts20 Dec 2010Dismissed
Keshav Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0161
Constitution of India, 1950 — Article 309Himachal Pradesh Forest Training School Rules, 1992 — Rule 3.5
High Courts20 Dec 2010
Sohan Singh and Another Vs Nawab Deen and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0159
Civil Procedure Code, 1908 (CPC) — Section 96Motor Vehicles Act, 1988 — Section 163
High Courts20 Dec 2010
Smt. Nirjala Walia Vs State of H.P and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0077
High Courts20 Dec 2010
Jogeshwar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0051
High Courts20 Dec 2010Dismissed
Ajay Kumar Vs Krishan Singh
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0049
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2010Allowed
Sunita Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0030
High Courts20 Dec 2010Allowed
Ashok Kumar and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0029
High Courts20 Dec 2010
State of H.P Vs Radhey Shayam
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313
High Courts18 Dec 2010
State of H.P Vs Kanwar Singh Rawat and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0491
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Dec 2010Allowed
State of H.P. Vs C.R. Premi and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0489
Criminal Procedure Code, 1973 (CrPC) — Section 313