High Courts21 Dec 2010Allowed
Vipan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0180
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 10 of 151
High Courts21 Dec 2010
Diwan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0175
High Courts21 Dec 2010
Pritam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0171
High Courts21 Dec 2010
Jai Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0163
High Courts21 Dec 2010
Dr. Chandresh Varshneya Vs H.P. Krishi Vishwa Vidyalaya
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0162
High Courts21 Dec 2010Dismissed
Promila Devi Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0160
High Courts21 Dec 2010Dismissed
State of H.P. and Others Vs Dev Raj and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0158
Land Acquisition Act, 1894 — Section 18, 4, 54, 6, 7
High Courts21 Dec 2010
Parveen Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0143
Limitation Act, 1963 — Section 5
High Courts21 Dec 2010Allowed
Smt. Raj Nahar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0096
High Courts21 Dec 2010Allowed
Smt. Bala and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0095
High Courts21 Dec 2010Allowed
Prem Raj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0094
High Courts21 Dec 2010Allowed
Hukam Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0093
High Courts21 Dec 2010Allowed
Himachal Pradesh Rajkiya Padonnat Prashikshit Santak Adhyapak Sangh and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0091
High Courts21 Dec 2010
Bhagwani Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0083
High Courts21 Dec 2010
Agam Ram Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0082
High Courts21 Dec 2010
Bansi Lal Vs Dr. Srikant Baldi
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0044
High Courts21 Dec 2010
Suresht Kumar Vs Smt. Chander Kanta
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0043
Evidence Act, 1872 — Section 63, 65, 66
High Courts21 Dec 2010
Niranjan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0042
High Courts21 Dec 2010
State of H.P Vs Abdul Jawahar
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts20 Dec 2010
Sarika Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0482