High Courts23 Dec 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2010
3,011 judgments · page 8 of 151
High Courts23 Dec 2010Dismissed
Ranjan Singh and Another Vs Heera Singh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts23 Dec 2010Dismissed
Hari Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0036
Constitution of India, 1950 — Article 14, 16
High Courts23 Dec 2010Dismissed
Sanjay Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0035
High Courts23 Dec 2010Allowed
Narpat Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0031
High Courts23 Dec 2010Dismissed
Smt. Daya Sharma and another Vs Suraj Mani
High Court Of Himachal Pradesh · (2011) 3 RCR(Civil) 103 : (2011) 2 ShimLC 42
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts22 Dec 2010Allowed
Rama Gautam Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0407
High Courts22 Dec 2010
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0243
High Courts22 Dec 2010
Netar Singh and Others Vs Mohan and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0166
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts22 Dec 2010
State of H. P. Vs Suresh Thakur
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313.Motor Vehicles Act, 1988 — Section 181, 187, 196Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts22 Dec 2010
State of H. P. Vs Jeetu Ram
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 15, 154, 161, 313Motor Vehicles Act, 1988 — Section 177, 184Penal Code, 1860 (IPC) — Section 279, 304, 337
High Courts22 Dec 2010
Dilbag Singh Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0092
Administrative Tribunals Act, 1985 — Section 21
High Courts22 Dec 2010
Dev Raj Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0081
High Courts22 Dec 2010Allowed
Onkar Nath Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0079
High Courts22 Dec 2010
Sanjeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0060
High Courts22 Dec 2010
Parveen Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0059
High Courts22 Dec 2010
N.V. Jain Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0058
High Courts22 Dec 2010
Amar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0057
High Courts22 Dec 2010
Smt. Kusum Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0055
High Courts22 Dec 2010
Tarjan Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 12 SHI CK 0054