High Courts05 Jan 2011Dismissed

Vijay Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 01 SHI CK 0079

Constitution of India, 1950 — Article 14, 16Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 224