High Courts07 Jan 2011Allowed
Baldev Thakur Vs State of H. P.
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0057
Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 148 of 152
High Courts07 Jan 2011Dismissed
Ashok Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0042
Constitution of India, 1950 — Article 226
High Courts07 Jan 2011
Hira Mani and Another Vs Himachal Pradesh State Electricity Board Ltd. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0039
High Courts07 Jan 2011
Rajesh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0038
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts07 Jan 2011Allowed
Bal Mukund Sharma and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0032
High Courts07 Jan 2011Dismissed
Budhi Ram Jasta Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0025
High Courts07 Jan 2011Allowed
Ram Parkash Panchhi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0024
Constitution of India, 1950 — Article 14
High Courts07 Jan 2011Dismissed
Satya Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0023
Family Pension Rules, 1964 — Rule 801
High Courts07 Jan 2011
Vijay Singh and Others Vs State of H.P. State of H.P. Vs Vijay Singh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts07 Jan 2011
Shri Yash Pal Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0018
High Courts07 Jan 2011Allowed
Shiv Dev Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0017
High Courts07 Jan 2011Dismissed
Shyam Lal Vs Manbharu
High Court Of Himachal Pradesh · (2011) 1 ShimLC 574
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6, 9, 9(1)
High Courts07 Jan 2011Dismissed
State of Himachal Pradesh Vs Neeraj Verma and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 34, 342, 366, 376
High Courts07 Jan 2011Allowed
Ram Tilak Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0011
Industrial Disputes Act, 1947 — Section 10
High Courts07 Jan 2011
Smt. Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0010
High Courts07 Jan 2011
Nand Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0005
High Courts07 Jan 2011Allowed
Kumari Savita Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 536
High Courts06 Jan 2011Allowed
Ranjodh Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0069
High Courts06 Jan 2011
Shyam Lal Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0064
Constitution of India, 1950 — Article 14, 39
High Courts06 Jan 2011Dismissed
Gulzar Bibi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 125