High Courts05 Jan 2011
Bindu Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0040
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 150 of 152
High Courts05 Jan 2011Dismissed
State of H.P. Vs Chaman Lal and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 323, 34, 451, 506
High Courts05 Jan 2011Dismissed
State of H.P. Vs Balbir Singh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts05 Jan 2011
State of H.P. Vs Ramesh Kumar and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Jan 2011Allowed
Rajani Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 SLJ 441
Constitution of India, 1950 — Article 14
High Courts05 Jan 2011Dismissed
Charan Dass and Another Vs Devta Thakur Gopalji Sarsai and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0030
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 4Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 29
High Courts05 Jan 2011
Man Chand Vs HRTC and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0028
High Courts05 Jan 2011Dismissed
Smt. Naurjala alias Nirjla Devi Vs Mahesh Kumar and Another
High Court Of Himachal Pradesh · AIR 2011 HP 47 : (2011) 6 RCR(Civil) 357
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Specific Relief Act, 1963 — Section 15, 5
High Courts05 Jan 2011Dismissed
Karam Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0015
High Courts05 Jan 2011Dismissed
Kishan Chand Vs Ram Chand
High Court Of Himachal Pradesh · (2011) 1 ShimLC 597
Limitation Act, 1963 — Section 5
High Courts05 Jan 2011
Jindu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0007
High Courts05 Jan 2011
State of H.P. Vs Sushil Kumar @ Sunil and Others Sushil Kumar @ Sunil and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 376(2), 377Penal Code, 1860 (IPC) — Section 34, 376, 498A, 506
High Courts04 Jan 2011Allowed
Surender Sharma, Ajay Kumar Attri and Vishal Sood Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0109
Constitution of India, 1950 — Article 14, 16Himachal Pradesh University Act, 1970 — Section 34Himachal Pradesh University First Ordinance, 1973 — Ordinance 35.11, Ordinance 35.7
High Courts04 Jan 2011Allowed
Ram Gopal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0107
High Courts04 Jan 2011Allowed
Nanda Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 4 LLJ 200 : (2011) LLR 415
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Jan 2011Dismissed
Bhag Chand and Another Vs Dola Ram and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0100
High Courts04 Jan 2011
Het Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0095
High Courts04 Jan 2011Dismissed
Jai Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0094
High Courts04 Jan 2011Dismissed
Vivek Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0093
High Courts04 Jan 2011
Vijay Kumari Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0091