High Courts03 Jan 2011Dismissed
Rajesh Bansal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0073
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Financial Rules, 1971 — Rule 7.30
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 152 of 152
High Courts03 Jan 2011
Sanjay Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 513
Constitution of India, 1950 — Article 136, 226
High Courts03 Jan 2011
Achhar Singh and Another Vs State of H.P. and Others Sis Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0051
High Courts03 Jan 2011Dismissed
Ashok Kumar Vs Vipin Kumar and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0050
High Courts03 Jan 2011Dismissed
Ram Asra Vs Swaran Kanta
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0045
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts03 Jan 2011Dismissed
Lal Chand Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2011) 1 ShimLC 587
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts03 Jan 2011Dismissed
Rajesh Kumar and Another Vs Pohlo Ram and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0009