High Courts14 Jan 2011Dismissed
Daleep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 147 of 152
High Courts14 Jan 2011Dismissed
Kamal Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Penal Code, 1860 (IPC) — Section 34, 376, 506
High Courts10 Jan 2011
Murari Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0108
High Courts07 Jan 2011Dismissed
Premu Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0106
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 29
High Courts07 Jan 2011Dismissed
Parma Nand Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0105
Constitution of India, 1950 — Article 14Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 — Rule 10(2), 18A
High Courts07 Jan 2011Allowed
Subhash Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0104
High Courts07 Jan 2011Dismissed
Neelmani Negi Vs Secretary, Deptt. of Rural Development and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0090
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts07 Jan 2011Dismissed
Ajay Sharma Vs D.K. Hastir
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0089
High Courts07 Jan 2011Dismissed
Roshan Lal Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0088
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Disciplinary Authority Regulations — Regulation 14(1), 4, 6, 7, 8
High Courts07 Jan 2011Allowed
Bhado Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0087
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution of India, 1950 — Article 136, 14
High Courts07 Jan 2011Allowed
Piar Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 34, 498A
High Courts07 Jan 2011Dismissed
Mohinder Paul Grover Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0085
High Courts07 Jan 2011
Commissioner of Income Tax Vs H.P. State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2011) 241 CTR 413 : (2011) 202 TAXMAN 422
Income Tax Act, 1961 — Section 143(3), 147, 14A, 271, 271(1)
High Courts07 Jan 2011Disposed Off
Commissioner of Income Tax Vs Alborz Industries
High Court Of Himachal Pradesh · (2011) 198 TAXMAN 419
Income Tax Act, 1961 — Section 143, 263, 80HHCTaxation Laws (Amendment) Act, 1984 — Section 263(1)
High Courts07 Jan 2011
Dr. Ajay Mahajan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0076
High Courts07 Jan 2011
Harish Thakur Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0072
High Courts07 Jan 2011Dismissed
Dr. Amrit Saini Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0070
High Courts07 Jan 2011
Ashok Kumar Vs H.P. State Argicultural Marketing Board and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0063
High Courts07 Jan 2011Allowed
Vidya Sagar Malhotra Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0062
High Courts07 Jan 2011Dismissed
V.P. Bhandari Vs Dr. Kailash Sood and Another
High Court Of Himachal Pradesh · (2011) 01 SHI CK 0058
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9