High Courts22 Feb 2011
Sushma Rani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0113
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 145 of 152
High Courts22 Feb 2011
Trilochan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts22 Feb 2011Allowed
Karam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0087
Penal Code, 1860 (IPC) — Section 120B, 167, 193, 199, 420Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts22 Feb 2011Dismissed
Mohan Lal Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0084
High Courts22 Feb 2011Dismissed
Lt. Col. H.S. Gyani Vs Tata Engineering and Locomotive Co. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0078
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Feb 2011
Tulsi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0058
High Courts22 Feb 2011
Boh Tours and Travels Pvt. Ltd. Vs Registrar of Companies
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0057
Companies Act, 1956 — Section 560(6)
High Courts22 Feb 2011
State of H.P. and Others Vs Gungar Ram
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0055
High Courts22 Feb 2011Allowed
Tilak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 299, 304, 308, 323, 324
High Courts22 Feb 2011Allowed
Pawna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0024
High Courts22 Feb 2011
Sita Ram Vs The Himachal Pradesh State Electricity Board Limited and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0021
Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
High Courts22 Feb 2011
Dropti Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0020
High Courts22 Feb 2011
Jhaba Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0016
High Courts22 Feb 2011Dismissed
Kundan Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0002
High Courts22 Feb 2011Allowed
Sansar Chand Rana Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0001
High Courts21 Feb 2011Allowed
Shyam Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2012) 1 LLJ 361
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 19Constitution of India, 1950 — Article 226, 311, 311(2), 311(3), 32Industrial Disputes Act, 1947 — Section 25F
High Courts21 Feb 2011Allowed
Santosh Vs The State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 38
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Dismissed
Desh Raj Vs Secretary, H.P. State Electricity Board and another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 36
High Courts21 Feb 2011Allowed
Kanta Devi Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 7
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2011Allowed
Bhupinder Singh Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0094