High Courts23 Feb 2011Allowed
Guddi Devi alias Damodri Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0080
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 144 of 152
High Courts23 Feb 2011
Neelam Kumari Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0076
High Courts23 Feb 2011Dismissed
Parmod Kumar and Another Vs Dhan Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0074
Transfer of Property Act, 1882 — Section 3
High Courts23 Feb 2011
Singh Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0073
High Courts23 Feb 2011Allowed
Narpat Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0060
High Courts23 Feb 2011Allowed
Ram Jani Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0059
High Courts23 Feb 2011Dismissed
Minakshi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0056
High Courts23 Feb 2011
Karnail Singh Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0047
High Courts23 Feb 2011
Ram Swaroop Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0046
Penal Code, 1860 (IPC) — Section 120B, 420, 471Probation of Offenders Act, 1958 — Section 4
High Courts23 Feb 2011
Kalyan Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0036
High Courts23 Feb 2011
Tara Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0035
High Courts23 Feb 2011Allowed
Nirmal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2)
High Courts23 Feb 2011Dismissed
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0025
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 311
High Courts23 Feb 2011Dismissed
Khazan Singh and Others Vs Smt. Gulabi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0023
High Courts23 Feb 2011Dismissed
Jai Chand Thakur Vs Sat Pal Chauhan and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 95
Civil Procedure Code Amendment Act, 1999 — Section 115Constitution of India, 1950 — Article 226, 227
High Courts23 Feb 2011
Ramesh Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts23 Feb 2011
State of H.P. Vs Ashok Kumar and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 167, 193, 420
High Courts23 Feb 2011
Shashir Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0004
High Courts22 Feb 2011Dismissed
Deepak Bhushan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0123
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 226
High Courts22 Feb 2011Allowed
Rajinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0116
Penal Code, 1860 (IPC) — Section 120B, 409, 466, 467, 471Prevention of Corruption Act, 1988 — Section 13(2)