High Courts24 Feb 2011
Smt. Alka Kapoor Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0054
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 143 of 152
High Courts24 Feb 2011
Debu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0050
High Courts24 Feb 2011
Shakuntla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0048
High Courts24 Feb 2011
Bachiter Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0034
High Courts24 Feb 2011Dismissed
State of H.P. Vs Anil Jain
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 52, 55
High Courts24 Feb 2011
Promila Sharma Petitioner Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0032
High Courts24 Feb 2011
Suresh Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0026
Constitution of India, 1950 — Article 14
High Courts24 Feb 2011
Narain Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0006
High Courts23 Feb 2011
Smt. Seema Sood and Others Vs Ms. Vimla Bhagt and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0120
High Courts23 Feb 2011Allowed
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0118
High Courts23 Feb 2011Dismissed
Gita Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0117
High Courts23 Feb 2011
Smt. Lata Devi Vs Smt. Roshni Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0115
High Courts23 Feb 2011Dismissed
State of H.P. Vs Mohan Lal
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0114
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50Penal Code, 1860 (IPC) — Section 435
High Courts23 Feb 2011Dismissed
Sh. Dhanna and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Feb 2011
Meharaj Masih Vs Amritsar Diocesan Trust Association
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0106
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts23 Feb 2011Dismissed
State of H.P. Vs Hira Nand and Ors
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0105
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 378Penal Code, 1860 (IPC) — Section 34
High Courts23 Feb 2011
Basant Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0102
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(2), 14(18), 15, 24(1), 9(2)Constitution of India, 1950 — Article 14, 16
High Courts23 Feb 2011
Begmu Devi and Others Vs Narain Singh and Others Smt. Kesri Vs Smt. Begmu Devi and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0101
Himachal Pradesh Land Revenue Act, 1954 — Section 135
High Courts23 Feb 2011
Krishan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0097
High Courts23 Feb 2011
Dr. Poonam Kaushal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0083