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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 141 of 152

High Courts28 Feb 2011Dismissed

State of H.P. Vs Roshan Lal and Others

High Court Of Himachal Pradesh · (2011) 02 SHI CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 173Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 18, 20
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High Courts28 Feb 2011

Padam Dev Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 02 SHI CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(2)
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High Courts28 Feb 2011Dismissed

J.C. Chauhan Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 02 SHI CK 0013

Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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