High Courts01 Mar 2011
Punnu Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0231
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 140 of 152
High Courts01 Mar 2011
Bhim Singh Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0230
High Courts01 Mar 2011Dismissed
Hori Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0187
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 14, 16
High Courts01 Mar 2011Dismissed
Satish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0121
High Courts01 Mar 2011
Oriental Insurance Company Limited Vs Padmawati and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0119
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts01 Mar 2011
Sanjay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0102
High Courts01 Mar 2011
Kehar Singh Vs State of H.P. and Ors
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0101
High Courts01 Mar 2011
Mohinder Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0100
High Courts01 Mar 2011
Charan Dass Vs Madan Mohan alias Madan Lal
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0087
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts01 Mar 2011Allowed
Jai Prakash Hydro Power Ltd. and Another Vs Smt. Shiv Dassi and Others Sh. Kiran Singh and Others Vs Jai Prakash Hydro Power Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0086
High Courts01 Mar 2011Dismissed
Mrs. Rupinder Kaur Vs State of H.P and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 45, 73
High Courts01 Mar 2011
Nand Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0061
High Courts01 Mar 2011
Amar Nath Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Land Revenue Act, 1954 — Section 135Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts01 Mar 2011
Allian Duhangan Hydro Electric Project Prini Vs Om Dutt and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0002
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 43 Rule 1Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 188
High Courts28 Feb 2011Dismissed
Roshan Lal Jasta Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 527
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 13(1)(2)
High Courts28 Feb 2011Dismissed
Dev Raj Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0122
High Courts28 Feb 2011Dismissed
Jitma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0121
High Courts28 Feb 2011Allowed
Rajinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0111
High Courts28 Feb 2011Dismissed
Shri Rajinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 02 SHI CK 0091
High Courts28 Feb 2011Allowed
Balak Ram Koundal Vs Italian Thai Development Public Co. Ltd.
High Court Of Himachal Pradesh · (2011) 1 ShimLC 585
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)