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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 139 of 152

High Courts03 Mar 2011

Davinder Kumar Dhar Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0183

Criminal Procedure Code, 1973 (CrPC) — Section 154Foreign Contribution (Regulation) Act, 1976 — Section 23Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
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High Courts03 Mar 2011Dismissed

State of H.P. Vs Kanshi Ram

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts03 Mar 2011Dismissed

State of H.P. Vs Suresh Kumar and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 20
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High Courts03 Mar 2011

Kul Parkash Bhardwaj Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Foreign Contribution (Regulation) Act, 1976 — Section 23Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
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High Courts01 Mar 2011

Mohan Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0292

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 54
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High Courts01 Mar 2011Allowed

Bhup Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0263

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 7
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High Courts01 Mar 2011Dismissed

State of H.P. Vs Krishan Chand

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0237

Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 13(2), 7
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