High Courts05 Mar 2011
State of H.P. Vs Gajinder and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0296
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 137 of 152
High Courts05 Mar 2011Dismissed
State of H.P. Vs Lal Chand Aggarwal and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 126
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(3), 313, 403, 403(2)Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 114, 133, 24, 25, 26
High Courts05 Mar 2011Dismissed
State of Himachal Pradesh Vs Diwan Chand
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Mar 2011Dismissed
State of H.P. Vs Ashok Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Mar 2011Dismissed
State of Himachal Pradesh Vs Sushil Kumar and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts05 Mar 2011Dismissed
State of Himachal Pradesh Vs Smt. Daropti Devi and Another
High Court Of Himachal Pradesh · (2011) 1 ShimLC 556
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Mar 2011
State of H.P. Vs Kuldeep Kumar @ Kullu
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0227
Constitution of India, 1950 — Article 38(1), 39Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118, 134, 157, 6
High Courts05 Mar 2011
Ravinder Raj Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0186
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Mar 2011Allowed
Sonu Chaudhary Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts05 Mar 2011
Rajesh Kumar Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0124
High Courts05 Mar 2011
Ashok Kumar Vs H.P. Forest Development Corporation Limited and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0099
High Courts05 Mar 2011
Sh. Gulzar Singh Bajwa Vs Managind Director Afcons Infrastructure Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0088
Constitution of India, 1950 — Article 12, 226
High Courts05 Mar 2011
Sham Singh alias Shyam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0080
Himachal Pradesh Panchayati Raj Act, 1994 — Section 135
High Courts04 Mar 2011Dismissed
State of H.P. Vs Lalman
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0301
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43
High Courts04 Mar 2011Dismissed
State of H.P. Vs Charan Pal
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0299
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 498A
High Courts04 Mar 2011
State of Himachal Pradesh Vs Raj Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0295
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 52A(2)
High Courts04 Mar 2011Dismissed
State of Himachal Pradesh Vs Laje Ram and Others
High Court Of Himachal Pradesh · (2011) 8 RCR(Criminal) 743
Criminal Procedure Code, 1973 (CrPC) — Section 311AEvidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5, 5
High Courts04 Mar 2011Dismissed
State of H.P. Vs Shashi Pal and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0256
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts04 Mar 2011Allowed
Commissioner of Income Tax Vs Maharani Packaging (P) Ltd.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0249
Customs Act, 1962 — Section 75Finance Act, 1999 — Section 80(1A)Income Tax Act, 1961 — Section 80E, 80HH, 80I, 80IA, 80IA(1)
High Courts04 Mar 2011
Dinesh Chander Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0240