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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 138 of 152

High Courts04 Mar 2011Dismissed

State of H.P. Vs Ravinder Kumar and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 207Penal Code, 1860 (IPC) — Section 120B, 327, 384Prevention of Corruption Act, 1988 — Section 13(2)
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High Courts03 Mar 2011Dismissed

State of H.P. Vs Sheikh Mohammad

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0298

Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 306, 498A
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High Courts03 Mar 2011

State of H.P. Vs Bhim Singh

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0236

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 409, 465, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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High Courts03 Mar 2011Dismissed

State of H.P. Vs Budhi Singh and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0235

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 380, 411, 414, 457
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