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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 136 of 152

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High Courts08 Mar 2011

Virender Singh and Others Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0181

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High Courts08 Mar 2011

Sunita Sharma Vs The State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0158

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High Courts08 Mar 2011Dismissed

Bala Ram Vs Dassi and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0156

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High Courts08 Mar 2011Dismissed

Jagdeep Singh Guleria Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0147

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High Courts08 Mar 2011Dismissed

Mugti and Others Vs Smt. Prago Devi and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0144

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High Courts08 Mar 2011Dismissed

Smt. Suresh Bala and Another Vs Ramesh Chand and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0058

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High Courts08 Mar 2011Allowed

Subhash Chand Vs The Himachal Pradesh Road Transport Corporation and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0049

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High Courts08 Mar 2011Dismissed

Kamal Dutt and Another Vs Land Acquisition Collector and Another

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0043

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Constitution of India, 1950 — Article 227
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High Courts08 Mar 2011Dismissed

Chande Ram alias Chander Negi Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 3 ShimLC 167

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts08 Mar 2011Dismissed

Mausi Ram and Others Vs Amar Nath and Another

High Court Of Himachal Pradesh · (2011) 1 ShimLC 582

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)
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High Courts07 Mar 2011Dismissed

Smt. Satya Devi Vs State of H.P. and Another

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0332

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts07 Mar 2011Dismissed

Sh. Balbir Singh Vs Shri Chuni Lal and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0193

Himachal Pradesh Land Revenue Act, 1954 — Section 171, 37, 46
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High Courts07 Mar 2011

Anju Bala Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0188

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High Courts07 Mar 2011Dismissed

Krishan Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0161

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High Courts07 Mar 2011Dismissed

State of H.P. Vs Vinay Kumar and Another

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 34, 498A
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High Courts07 Mar 2011

Ram Kumar Vs Amar Singh and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0111

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High Courts07 Mar 2011Dismissed

Satinder Kumar and Others Vs Yudhvir Singh and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0042

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High Courts05 Mar 2011

State of H.P. Vs Prakash alias Prakash Chand

High Court Of Himachal Pradesh · (2011) 2 ShimLC 85

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50(1)
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High Courts05 Mar 2011Allowed

State of Himachal Pradesh Vs Prem Lal

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0300

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
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High Courts05 Mar 2011

State of H.P. Vs Kuldeep Singh

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0297

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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