High Courts09 Mar 2011Dismissed

State of H.P. Vs Brij Lal and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0267

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 307
High Courts09 Mar 2011Dismissed

State of H.P. Vs Balwant Chand

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0266

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Mar 2011Allowed

Sanjay Awasthi Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0171

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 204, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts09 Mar 2011Dismissed

Deepak Joshi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 139

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 2Constitution of India, 1950 — Article 16, 309, 310, 311Penal Code, 1860 (IPC) — Section 332, 341, 353, 504, 504