High Courts09 Mar 2011Allowed
Anant Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0145
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 135 of 152
High Courts09 Mar 2011
Oriental Insurance Company Vs Sh. Parveen and Others
High Court Of Himachal Pradesh · (2011) 6 RCR(Civil) 336
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 62, 63, 74, 76, 77Motor Vehicles Act, 1988 — Section 166, 170
High Courts09 Mar 2011Allowed
Pyare Lal Vs Kamla Devi and Another
High Court Of Himachal Pradesh · AIR 2011 HP 45 : (2011) 6 RCR(Civil) 355
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 5
High Courts09 Mar 2011Allowed
Suresh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0090
High Courts09 Mar 2011Dismissed
Smt. Sushma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0054
High Courts09 Mar 2011Allowed
Asha Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0051
Constitution of India, 1950 — Article 14, 16
High Courts09 Mar 2011Dismissed
Desh Raj Vs H.P. Ex-serviceman Corporation
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0050
High Courts09 Mar 2011Dismissed
Satish Chand Vs Kesar Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0041
High Courts09 Mar 2011Dismissed
Purshottam Chand Vs National Insurance Co. Ltd.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0040
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A, 151
High Courts09 Mar 2011Allowed
Devender Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0019
High Courts08 Mar 2011
Rakesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0341
High Courts08 Mar 2011Dismissed
Smt. Sushila Devi and Others Vs Abdul Ganni and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0335
High Courts08 Mar 2011
Dr. Raxpaul Singh and Another Vs Choudhary Shrawan Kumar, H.P. Krishan Vishav Vidyalya
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0321
High Courts08 Mar 2011Dismissed
State of Himachal Pradesh and Others Vs Nirmala Devi
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0317
High Courts08 Mar 2011
Bikramjit Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0315
High Courts08 Mar 2011
Chaman Lal Pathania Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0314
High Courts08 Mar 2011
Manohar Lal Vs Registrar Cooperative Societies and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0306
High Courts08 Mar 2011
Kulbinder Singh and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207
High Courts08 Mar 2011Dismissed
Tanjin Gialchhen Vs Sh. Sonam Deva and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0219
High Courts08 Mar 2011Dismissed
Joginder Singh Vs Dr. Yashwant Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0191