High Courts28 Nov 2023Disposed Of
Kumari Mamta & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 6 of 66
High Courts28 Nov 2023Disposed Of
Ajay Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0085
High Courts28 Nov 2023Disposed Of
Anju Sharma And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0084
High Courts28 Nov 2023Disposed Of
Bansi Lal And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0083
High Courts28 Nov 2023Disposed Of
Ravinder Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0082
High Courts28 Nov 2023Disposed Of
Sarita Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0081
High Courts28 Nov 2023Disposed Of
Tilak Raj Chadda Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0080
High Courts28 Nov 2023Disposed Of
Nek Ram Thakur And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0079
High Courts28 Nov 2023Disposed Of
Kishore Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0078
High Courts28 Nov 2023Disposed Of
NIrksha Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0077
High Courts28 Nov 2023Dismissed
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0076
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts28 Nov 2023Disposed Of
Chuni Lal & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0075
High Courts24 Nov 2023Dismissed
Pradeep Sharma And Others Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0070
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Hindu Marriage Act, 1955 — Section 9
High Courts24 Nov 2023Dismissed
Sandeep Kumar Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0069
Indian Penal Code, 1860 — Section 306, 498A
High Courts24 Nov 2023Dismissed
Lalit Dagar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0068
Indian Penal Code, 1860 — Section 34, 302, 394
High Courts24 Nov 2023Dismissed
Dinesh Kumar And Another Vs State Of H.P & Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 320, 323, 324, 506Arms Act, 1959 — Section 25
High Courts24 Nov 2023Dismissed
Mosin Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0066
Indian Penal Code, 1860 — Section 34, 201, 379, 411Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Nov 2023Dismissed
Intzar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0065
Indian Penal Code, 1860 — Section 34, 201, 379, 411Code Of Criminal Procedure, 1973 — Section 438
High Courts24 Nov 2023Dismissed
Rita & Others Vs State Of Himachal Pradesh& Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0064
Indian Penal Code, 1860 — Section 34, 304, 323, 341Code Of Criminal Procedure, 1973 — Section 320, 439, 482
High Courts23 Nov 2023Dismissed
Abhilash Walia Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0074
Indian Penal Code, 1860 — Section 323, 376, 506Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 161, 173