High Courts23 Nov 2023Dismissed
Sohan Lal alias Goldy Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0073
Indian Penal Code, 1860 — Section 307, 323, 324, 326, 452
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 7 of 66
High Courts23 Nov 2023Dismissed
Pankaj Sharma Vs Union Of India Through NCB, Chandigarh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0072
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 23, 29, 37
High Courts23 Nov 2023Dismissed
Mohinder Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0071
Indian Penal Code, 1860 — Section 34, 302, 342, 452Code Of Criminal Procedure, 1973 — Section 496, 497(5)Code Of Criminal Procedure, 1898 — Section 561A
High Courts23 Nov 2023Dismissed
Banti Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0053
Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 164Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6
High Courts22 Nov 2023Disposed Of
Priyanka Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0063
High Courts22 Nov 2023Disposed Of
Lekh Ram & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0061
High Courts22 Nov 2023Dismissed
State Of Himachal Pradesh And Ors Vs M/S Sandeep Jewellers, Lower Bazaar, Shimla
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0060
Himachal Pradesh Value Added Tax Act, 2005 — Section 45, 47, 48
High Courts22 Nov 2023Disposed Of
Kalyan Singh & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0059
Constitution Of India, 1950 — Article 14, 16
High Courts22 Nov 2023Disposed Of
Jagpal Singh & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0058
Constitution Of India, 1950 — Article 14, 16
High Courts22 Nov 2023Disposed Of
Surendra Vs NHAI & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0057
National Highways Act, 1956 — Section 3
High Courts22 Nov 2023Disposed Of
Raghu Nath Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0056
High Courts22 Nov 2023Disposed Of
Mohan Lal & Another Vs M/S Medcure Pharma
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0055
Commercial Courts Act, 2015 — Section 2 (1) (c) (xvii), 12A
High Courts22 Nov 2023Disposed Of
Sher Singh Through His Lrs Vs Land Acquisition Officer, Nhai & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0054
National Highways Act, 1956 — Section 3
High Courts17 Nov 2023Disposed Of
Surinder Kumar Alias Sindhi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0052
High Courts17 Nov 2023Disposed Of
Budhi Ram Justa Vs R.K. Soni And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0051
High Courts17 Nov 2023Disposed Of
Rajesh Kumar & Anr Vs UOI & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0050
National Highways Act, 1956 — Section 3
High Courts17 Nov 2023Disposed Of
Surinder Kumar Vij Vs Nhai & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0049
National Highways Act, 1956 — Section 3
High Courts10 Nov 2023Disposed Of
Krishan Kumar & Anr Vs Nhai & Anr
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0044
High Courts10 Nov 2023Allowed
United India Insurance Company Ltd Vs Krishna Devi And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 2(i), 96(2)(b)(i), 149(2), 149(2)(a)(i)(a), 174
High Courts10 Nov 2023Disposed Of
Karan Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0042
Protection Of Children From Sexual Offences Act, 2012 — Section 5, 5(n)Indian Penal Code, 1860 — Section 376(2)(F), 506