High Courts04 Nov 2023
Anil Kumar Vs HRTC And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0033
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 9 of 66
High Courts04 Nov 2023Dismissed
Ramesh Kumar @ Rinku Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0032
Indian Penal Code, 1860 — Section 302
High Courts04 Nov 2023Disposed Of
Tej Singh Thakur & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0031
High Courts04 Nov 2023Allowed/Disposed Of
Executive Engineer, Swan River Flood Management Project Division, Haroli Vs H.S. Engineering And Associat And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0030
Arbitration And Conciliation Act, 1996 — Section 27
High Courts04 Nov 2023Dismissed
Jagat Ram Vs Twarku Devi
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0029
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 29Code Of Criminal Procedure, 1973 — Section 125
High Courts04 Nov 2023Allowed
Neelam Vs Balbir Singh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0028
Hindu Marriage Act, 1955 — Section 9Code Of Civil Procedure, 1908 — Section 24
High Courts04 Nov 2023Disposed Of
Vijay Khatri Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 173(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 19, 37
High Courts04 Nov 2023Disposed Of
Kaushal Bhardwaj Vs Sharmila
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0026
Code Of Civil Procedure, 1908 — Section, 151, Order 23 Rule 3
High Courts04 Nov 2023
Rachita Vs Sushma Aggarwal And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0024
Limitation Act, 1963 — Section 137Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 7
High Courts04 Nov 2023Disposed Of
Narinder Kumar Vs Ravinder Mahajan And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0023
Code Of Civil Procedure, 1908 — Order 12 Rule 22, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 337, 338
High Courts04 Nov 2023Allowed/Disposed Of
Executive Engineer, Swan River Flood Management Project Division, Haroli Vs H.S. Engineering And Associates And Others
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0022
Arbitration And Conciliation Act, 1996 — Section 27
High Courts03 Nov 2023Dismissed
Sham Kumar Vs Ram Shakti Deceased Through Lrs Satish Kumar And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0037
High Courts03 Nov 2023Allowed/Disposed Of
Arun Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0009
Constitution Of India, 1950 — Article 14, 309
High Courts03 Nov 2023Disposed Of
Dina Nath Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0008
High Courts03 Nov 2023Disposed Of
Ramesh Jaswal Vs Urmila Walia And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0007
Indian Penal Code, 1860 — Section 397, 401Negotiable Instruments Act, 1881 — Section 118, 138Code Of Criminal Procedure, 1973 — Section 313, 315
High Courts03 Nov 2023Disposed Of
Bhupinder Pal Mahajan Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0006
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts03 Nov 2023Disposed Of
Anju Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0005
High Courts03 Nov 2023
Joginder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354D, 436, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Nov 2023
Mahinder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0036
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(3)
High Courts02 Nov 2023Dismissed
Sheela Devi Vs Santosh Kumari And Another
High Court Of Himachal Pradesh · (2023) 11 SHI CK 0035
Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2, Order 2 Rule 2(3), Order 6, Order 41 Rule 31Indian Succession Act, 1925 — Section 89