High Courts01 Jan 2016Disposed off

Krishanu Ram Vs Bhagirath and Others

High Court Of Himachal Pradesh · (2016) ILRHP 119 : (2016) LatestHLJ(HP) 244

Motor Vehicles Act, 1988 - Section 158 (6), Section 166 (4), Section 169, Section 176 (b)
High Courts01 Jan 2016Disposed off

Rama Sood and Others Vs Chavan Singh and Others

High Court Of Himachal Pradesh · (2016) AAC 552 : (2015) 3 AICJ 595 : (2016) 3 HimLR 1487 : (2016) ILRHP 145 : (2016) 5 RCRCivil 797

Evidence Act, 1872 - Section 106Motor Vehicles Act, 1988 - Section 147, Section 166, Section 168, Section 96Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338, Section 427
High Courts01 Jan 2016Allowed

Ravinder Singh and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 201, Section 315, Section 376(1), Section 506