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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 78 of 80

High Courts06 Jan 2016Dismissed

State of H.P Vs Dharam Chand

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0032

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts06 Jan 2016Allowed

Marvelous Osaza Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
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High Courts06 Jan 2016Disposed off

Sanju Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 3 HimLR 1473 : (2016) ILRHP 295

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 439, Section 439(2)Penal Code, 1860 (IPC) - Section 307, Section 324, Section 326
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High Courts05 Jan 2016Disposed off

State of Himachal Pradesh Vs Tek Chand

High Court Of Himachal Pradesh · (2016) 3 CriCC 74 : (2016) CriLJ 1867 : (2016) ILRHP 255

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417, Section 418, Section 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 30, Section 50
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High Courts05 Jan 2016Dismissed

State of H.P. Vs Vikram Singh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 188

Criminal Procedure Code, 1973 (CrPC) - Section 154Motor Vehicles Act, 1988 - Section 184, Section 187Penal Code, 1860 (IPC) - Section 279, Section 304-A
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High Courts05 Jan 2016Disposed off

State of Himachal Pradesh Vs Sukh Ram and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1537 : (2016) ILRHP 249

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 417, Section 418, Section 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
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High Courts05 Jan 2016Disposed off

State of Himachal Pradesh Vs Kahan Chand

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417, Section 418, Section 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts05 Jan 2016Disposed off

State of Himachal Pradesh Vs Achhar Singh

High Court Of Himachal Pradesh · (2016) 2 HimLR 816

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417, Section 418, Section 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
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High Courts04 Jan 2016Allowed

Des Gautam Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2016) ILRHP 242 : (2016) LatestHLJ(HP) 227

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 420, Section 467, Section 468, Section 471
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