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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 76 of 80

High Courts08 Jan 2016Disposed Off

Reeta Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 HimLR 673 : (2016) 2 HimLR 1094 : (2016) ILRHP 398

Constitution of India, 1950 - Article 15, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 437, Section 439, Section 439(2)Penal Code, 1860 (IPC) - Section 109, Section 115, Section 117, Section 120-B, Section 14
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High Courts08 Jan 2016Disposed off

National Insurance Co. Ltd. Vs Sharda Devi and Others

High Court Of Himachal Pradesh · (2016) AAC 641 : (2016) 3 ACC 627 : (2017) ACJ 181 : (2016) 3 ALLMR 15 : (2016) 2 HimLR 1051 : (2016) ILRHP 354 : (2016) LatestHLJ(HP) 321 : (2016) 4 TAC 500

Motor Vehicles Act, 1988 - Section 147, Section 158, Section 162, Section 166, Section 167, Section 168, Section 168(1), Section 2, Section 2(14), Section 2(18), Section 2(19), Section 2(28), Section 2(44), Section 2(46), Section 2(47)
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High Courts08 Jan 2016Dismissed

The New India Assurance Company Limited Vs Ramesh Chand and Others

High Court Of Himachal Pradesh · (2016) AAC 649 : (2016) ILRHP 372

Motor Vehicles Act, 1988 - Section 149, Section 149(2), Section 149(2)(a)(ii), Section 2(10), Section 2(14), Section 2(16), Section 2(17), Section 2(18), Section 2(21), Section 2(22), Section 2(23), Section 2(24), Section 2(25), Section 2(26), Section
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High Courts08 Jan 2016Disposed off

Ratna Devi and Others Vs Rajwanti Devi and Others

High Court Of Himachal Pradesh · (2016) 2 HimLR 649 : (2016) ILRHP 390 : (2016) LatestHLJ(HP) 198

Civil Procedure Code, 1908 (CPC) - Section 107Motor Vehicles Act, 1988 - Section 147, Section 158, Section 158(6), Section 162, Section 166, Section 168, Section 168(1), Section 173
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High Courts08 Jan 2016Allowed

Samriti Gupta and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2016) ILRHP 403 : (2016) LatestHLJ(HP) 191 : (2016) LIC 1131

Administrative Tribunals Act, 1985 - Section 14, Section 15, Section 19, Section 19, Section 20, Section 20, Section 21, Section 21, Section 22, Section 23, Section 24, Section 25, Section 26, Section 27, Section 28, Section 3 (b), Section 3 (q), Sect
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High Courts08 Jan 2016Dismissed

Muzaffar Khan Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0039

Arms Act, 1959 - Section 25, Section 27Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313Evidence Act, 1872 - Section 101, Section 106
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High Courts08 Jan 2016Dismissed

Kamlesh Devi Vs Surinder Kumar and Others

High Court Of Himachal Pradesh · (2016) 2 HimLR 961 : (2016) 2 HimLR 641

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, Section 10, Section 151Registration Act, 1908 - Section 17Transfer of Property Act, 1882 - Section 53A, Section 53-A
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High Courts08 Jan 2016Allowed

Akshay Kalta and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0034

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 3, Section 320, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 34, Section 406, Section 452, Section 498-A, Section 504,
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High Courts08 Jan 2016Allowed

Vikas Sharma Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 320, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 279, Section 307, Section 323, Section 337, Section 338, Section 34, Section 406, Section 452,
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High Courts08 Jan 2016Disposed off

Lokinder @ Dimple Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 HimLR 456 : (2016) LatestHLJ(HP) 1082

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323, 325, 354, 436, 452, 506, 64
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