High Courts08 Jan 2016Dismissed
Narinder Singh Vs Deepak Sharma & another
High Court Of Himachal Pradesh · (2016) AAC 768 : (2016) ILRHP 349
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 77 of 80
High Courts08 Jan 2016Dismissed
Sh. Jeet Ram Vs Kanta Devi & another
High Court Of Himachal Pradesh · (2016) AAC 658 : (2016) ILRHP 335
Motor Vehicles Act, 1988 — Section 173
High Courts08 Jan 2016Dismissed
Oriental Insurance Company Limited Vs Kaku alias Karam Singh & others
High Court Of Himachal Pradesh · (2016) AAC 652 : (2016) ILRHP 388
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 2016Dismissed
Baldev Singh and others Vs Bhagwati Devi and others
High Court Of Himachal Pradesh · (2016) AAC 637 : (2016) 2 HimLR 1084 : (2016) ILRHP 328 : (2016) LatestHLJ(HP) 339
Motor Vehicles Act, 1988 — Section 147
High Courts08 Jan 2016Disposed Off
Safdar Ali & another Vs Raj Kumar & others
High Court Of Himachal Pradesh · (2016) AAC 632 : (2016) ILRHP 401
Motor Vehicles Act, 1988 — Section 147
High Courts07 Jan 2016Dismissed
Ranjit Singh Pathania Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 324
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Dismissed
Chuni Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 310
Constitution of India, 1950 — Article 226, 227
High Courts07 Jan 2016Disposed Off
Som Chand s/o Sh. Tule Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 325
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Jan 2016Dismissed
Om Prakash Mehta Vs Parmodh Singh and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1040
Civil Procedure Code, 1908 (CPC) - Section 10, Section 11, Section 151, Section 94
High Courts07 Jan 2016Disposed off
Chuni Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0027
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25, Section 25(f)
High Courts07 Jan 2016Allowed
Bimla Devi Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) ILRHP 302 : (2016) LatestHLJ(HP) 293 : (2016) 2 SLR 425
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Dismissed
Om Prakash Mehta Vs Rajesh Kumar Kaushal and others
High Court Of Himachal Pradesh · (2016) ILRHP 313 : (2016) LatestHLJ(HP) 171
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts07 Jan 2016Disposed off
Om Prakash Vs Golf Link Finance
High Court Of Himachal Pradesh · (2016) 1 HimLR 613
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2016Dismissed
Ajit Singh Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 1 HimLR 610
Constitution of India, 1950 — Article 226
High Courts07 Jan 2016Disposed off
Prof. Arvind Kumar Agrawal and others Vs Central University of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2016) 1 HimLR 608 : (2016) ILRHP 321 : (2016) 2 SLR 435
Constitution of India, 1950 — Article 226
High Courts06 Jan 2016Dismissed
State of H.P. Vs Dharam Chand
High Court Of Himachal Pradesh · (2016) ILRHP 297
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts06 Jan 2016Disposed Off
Chairman Managing Committee ARTRAC Vs Devki Nand Kalta s/o Sh. Kewal Ram Kalta
High Court Of Himachal Pradesh · (2016) ILRHP 264
Constitution of India, 1950 — Article 226
High Courts06 Jan 2016Disposed Off
Naresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 275
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts06 Jan 2016Dismissed
Sanjay Kumar Vs Pushpa Devi
High Court Of Himachal Pradesh · (2016) ILRHP 283 : (2016) LatestHLJ(HP) 262
Civil Procedure Code, 1908 (CPC) - Section 148, Section 151Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 14(1), Section 14(2)(i), Section 14(2)(ii)(a), Section 20, Section 21, Section 25, Section 26
High Courts06 Jan 2016Disposed off
Naresh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 01 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 18, Section 20, Section 35, Section 42