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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 79 of 80

High Courts04 Jan 2016Allowed

Farid Deen Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 231

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
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High Courts04 Jan 2016Allowed

Sanjiv Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 3 HimLR 1529 : (2016) ILRHP 227

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
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High Courts02 Jan 2016Disposed off

Court on its own motion Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) AAC 1848 : (2017) ACJ 1271 : (2016) 1 Crimes 40 : (2016) ILRHP 176 : (2016) LatestHLJ(HP) 957

Constitution of India, 1950 - Article 1, Article 12, Article 14, Article 21, Article 226, Article 32, Article 38(1)Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 357Motor Vehicles Act, 1988 - Section 1, Section 147, Sect
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High Courts02 Jan 2016Dismissed

Brij Lal and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0031

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307
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High Courts01 Jan 2016Allowed

Divesh Vaidya and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2016) CriLJ 1935 : (2016) 4 Crimes 153 : (2016) ILRHP 87 : (2016) 2 SimLC 886

Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313, Section 428Evidence Act, 1872 - Section 45, Section 54
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High Courts01 Jan 2016Dismissed

State of Himachal Pradesh Vs Shadi Lal

High Court Of Himachal Pradesh · (2016) 2 CriCC 860 : (2016) CriLJ 1025

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts01 Jan 2016Dismissed

State of Himachal Pradesh Vs Kamal Kishore

High Court Of Himachal Pradesh · (2016) 2 CriCC 156 : (2016) CriLJ 1021

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50, Section 50(1)
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High Courts01 Jan 2016Disposed off

Ram Lal and Others Vs Sameer and Others

High Court Of Himachal Pradesh · (2016) AAC 804 : (2016) 3 HimLR 1481 : (2016) ILRHP 141 : (2016) LatestHLJ(HP) 77

Motor Vehicles Act, 1988 - Section 147, Section 148, Section 149, Section 149 (2), Section 149(2)(a)(ii), Section 166
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