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High Court Of Himachal Pradesh judgments, 2016

1,593 judgments · page 75 of 80

High Courts12 Feb 2016Disposed off

Subhash Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 02 SHI CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 107, Section 304-A, Section 34Prevention of Corruption Act, 1988 - Section 13, Section 13(1)(d)
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High Courts12 Feb 2016Disposed off

Amarjeet Singh and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 02 SHI CK 0028

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 437(1), Section 438, Section 438(1), Section 439, Section 439(1), Section 46Penal Code, 1860 (IPC) - Section 149, Section 34, Section
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High Courts12 Feb 2016Disposed off

Sandeep Singh and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 02 SHI CK 0027

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 438, Section 438(1), Section 439, Section 46Penal Code, 1860 (IPC) - Section 149, Section 34, Section 420
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High Courts11 Feb 2016Disposed off

Vijay Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 02 SHI CK 0026

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 437(1), Section 438, Section 438(1), Section 439, Section 439(1), Section 46Penal Code, 1860 (IPC) - Section 149, Section 306, Sectio
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High Courts27 Jan 2016Disposed off

Kamal Dev Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 01 SHI CK 0041

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 164Penal Code, 1860 (IPC) - Section 306, Section 376
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High Courts22 Jan 2016Disposed off

Savitri Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 HimLR 819 : (2016) ILRHP 435 : (2016) LatestHLJ(HP) 206

Constitution of India, 1950 - Article 15, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 437, Section 439, Section 439(2)Penal Code, 1860 (IPC) - Section 120(B), Section 201, Section 306
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High Courts15 Jan 2016Disposed off

Varinder Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 HimLR 614 : (2016) ILRHP 432

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 173, Section 439, Section 439(2)Evidence Act, 1872 - Section 27
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