High Courts26 Feb 2016Disposed Off
HPPWD through Land Acquisition Collector HPPWD Winter Field Shimla and Ors. Vs Uma Dutt
High Court Of Himachal Pradesh · (2016) 2 HimLR 1266 : (2016) ILRHP 507
Land Acquisition Act, 1894 — Section 54
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 74 of 80
High Courts26 Feb 2016Dismissed
New India Assurance Co. Ltd. Vs Simro Devi and Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1265 : (2016) ILRHP 511
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2016Dismissed
Hans Raj Thakur and Anr. Vs Leela Wati and Anr.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1264 : (2016) ILRHP 502
Motor Vehicles Act, 1988 — Section 147, 149, 166
High Courts26 Feb 2016Dismissed
New India Assurance Company Vs Pratap Singh and Ors.
High Court Of Himachal Pradesh · (2016) AAC 2413 : (2016) 2 HimLR 1201 : (2016) ILRHP 513
Motor Vehicles Act, 1988 — Section 166
High Courts26 Feb 2016Dismissed
Surender Kumar son of Girdhari Lal Vs State of HP and others.
High Court Of Himachal Pradesh · (2016) 1 CLR 973 : (2016) 149 FLR 577 : (2016) 2 HimLR 1245 : (2016) ILRHP 525 : (2016) LabLR 713
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts25 Feb 2016Disposed Off
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 471
Constitution of India, 1950 — Article 226
High Courts25 Feb 2016Disposed Off
Ajay Singh Vs Anubala
High Court Of Himachal Pradesh · (2016) ILRHP 459
Hindu Marriage Act, 1955 — Section 13(1)(i-a)(i-b)
High Courts25 Feb 2016Disposed off
National Insurance Company Limited Vs Hima Devi and Others
High Court Of Himachal Pradesh · (2016) 149 FLR 580
Workmens Compensation Act, 1923 - Section 22, Section 30, Section 4A(3) (a)
High Courts25 Feb 2016Disposed off
Ramesh Chand Jaswal Vs Roshan Lal Sharma
High Court Of Himachal Pradesh · (2016) 3 CivCC 466 : (2016) 2 HimLR 1226 : (2016) ILRHP 492 : (2016) LatestHLJ(HP) 359 : (2016) 1 RCRRent 229 : (2016) 2 RentLR 30 : (2016) 1 SimLC 536
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 14(3)
High Courts25 Feb 2016Dismissed
Rajeshwer Sabharwal and Others Vs Royal Apple Merchants and Others
High Court Of Himachal Pradesh · (2016) 02 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141, Section 142
High Courts25 Feb 2016Disposed off
Surat Singh Verma Vs Himachal Pradesh State Co-operative Bank
High Court Of Himachal Pradesh · (2016) 02 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147Penal Code, 1860 (IPC) - Section 307
High Courts25 Feb 2016Disposed Off
Court on its own motion and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 02 SHI CK 0022
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151, Section 94(c), Section 94(c)Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts25 Feb 2016Disposed off
Prem Singh Vs Chuhra Ram
High Court Of Himachal Pradesh · (2016) 3 CivCC 554 : (2016) 1 SimLC 503
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38
High Courts25 Feb 2016Dismissed
Parat Singh Vs Regional Director Employees State Insurance Corporation and Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1248 : (2016) ILRHP 489
High Courts25 Feb 2016Dismissed
Jagdish Kumar Dhiman and Ors. Vs State of H.P. and Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1243 : (2016) ILRHP 484
Constitution of India, 1950 — Article 226
High Courts25 Feb 2016Disposed off
Payal Vs Manish Chaudhary
High Court Of Himachal Pradesh · (2016) 3 CivCC 844 : (2016) 2 HimLR 1238 : (2016) 3 HLR 477 : (2016) ILRHP 486 : (2016) 1 SimLC 599
Hindu Marriage Act, 1955 — Section 24
High Courts25 Feb 2016Allowed
Chaman Lal Vs Sunder Lal
High Court Of Himachal Pradesh · (2016) AIR(HP) 83 : (2016) 2 HimLR 1231 : (2016) ILRHP 468 : (2016) LatestHLJ(HP) 365
Civil Procedure Code, 1908 (CPC) — Order 16, Order 39 Rule 2AEvidence Act, 1872 — Section 126
High Courts25 Feb 2016Disposed Off
Hussain Mohammed S/o Noor Mohammed and Ors. Vs Gurdas
High Court Of Himachal Pradesh · (2016) 2 HimLR 1223 : (2016) LatestHLJ(HP) 349
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28
High Courts25 Feb 2016Allowed
M/S Rama Construction Co. Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1145
High Courts24 Feb 2016Disposed Off
Collector Land Acquisition National Hydro Electric Power Corporation Parbati Hydro Electric Project Vs Tej Ram
High Court Of Himachal Pradesh · (2016) ILRHP 443
Land Acquisition Act, 1894 — Section 18, 54