High Courts15 Dec 2016Disposed Off
M/s. Techno Plastic Industries Vs M/s. Kiran General Store
High Court Of Himachal Pradesh · (2017) ACD 260 : (2017) 1 HimLR 615
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 4 of 80
High Courts15 Dec 2016Disposed Off
NTPC Ltd.(Kol Dam) Vs Sukh Ram
High Court Of Himachal Pradesh · (2017) 2 HimLR 783
Land Acquisition Act, 1894 - Section 54
High Courts15 Dec 2016Disposed Off
Dr. Sushant Deshta Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 SimLC 15
Constitution of India, 1950 - Article 226, Article 243Himachal Pradesh Panchayati Raj (Election) Rules, 1994 - Rule 10, Rule 9Himachal Pradesh Panchayati Raj Act, 1994 - Section 120(2)(a), Section 124, Section 8
High Courts15 Dec 2016Dismissed
Mohammad Tarik Vs Sardar Jaspal Singh
High Court Of Himachal Pradesh · (2017) 1 SimLC 84
Criminal Procedure Code, 1973 (CrPC) - Section 145, Section 146, Section 482
High Courts15 Dec 2016Dismissed
Shankar Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 88
High Courts14 Dec 2016Dismissed
Sh. Tarkeshwar Shah Vs State of HP
High Court Of Himachal Pradesh · (2017) 1 HimLR 285
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Disposed Off
State of Himachal Pradesh Vs Rattan Lal
High Court Of Himachal Pradesh · (2017) 2 HimLR 810 : (2017) LatestHLJ(HP) 222
Civil Procedure Code, 1908 (CPC) - Section 100Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 - Section 10
High Courts14 Dec 2016Partly Allowed
Yugal Kishore Sharma Vs Sukh Rai Singh
High Court Of Himachal Pradesh · (2017) 1 ACC 725 : (2017) 2 TAC 599
High Courts14 Dec 2016Disposed Off
Ms. Rajni Devi Sharma Vs Union of India
High Court Of Himachal Pradesh · (2017) 1 HimLR 1 : (2017) LatestHLJ(HP) 103 : (2017) LIC 668
Central Civil Services (Extraordinary Pension) Rules, 1939 - Rule 3-AConstitution of India, 1950 - Article 226
High Courts14 Dec 2016Dismissed
Lalita Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 14
High Courts14 Dec 2016Disposed Off
Dhani Ram Vs Divisional Manager, Forest Working Division
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 53
Arbitration and Conciliation Act, 1996 - Section 34
High Courts13 Dec 2016Disposed Off
Smt. Durga alias Durgi Devi Vs Sh. Tarlok Narain
High Court Of Himachal Pradesh · (2017) 1 HimLR 278
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2 (2)(a)(b)
High Courts13 Dec 2016Allowed
Ashok Kumar Vs M/s SCL Infratech Ltd.
High Court Of Himachal Pradesh · (2017) 1 HimLR 184 : (2017) 1 SimLC 155
Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25B, Section 25F
High Courts12 Dec 2016Disposed Off
Shri Madan Mohan Vs Smt. Pushpa Devi
High Court Of Himachal Pradesh · (2017) AIRCC 642 : (2017) 1 SimLC 133
Himachal Pradesh Urban Rent Control Act, 1987 - Section 24(3)
High Courts12 Dec 2016Disposed Off
Som Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 SimLC 141
Criminal Procedure Code, 1973 (CrPC) - Section 374Drugs and Cosmetics Act, 1940 - Section 18(c), Section 27(b)(ii)
High Courts09 Dec 2016Allowed
Dolma Devi Vs Mohinder Kumar Goel
High Court Of Himachal Pradesh · (2017) AAC 223
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 168
High Courts09 Dec 2016Disposed Off
Balwant Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 201
Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Disposed Off
Mahesh Vs Prince
High Court Of Himachal Pradesh · (2017) AAC 321
Motor Vehicles Act, 1988 - Section 168
High Courts09 Dec 2016Dismissed
State of Himachal Pradesh Vs Krishna
High Court Of Himachal Pradesh · (2017) 1 HimLR 493
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 20
High Courts09 Dec 2016Disposed Off
Oriental Insurance Company Limited Vs Krishna Kumari
High Court Of Himachal Pradesh · (2017) AAC 1268 : (2017) 1 ACC 12
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Section 107(2), Section 96, Section 96Himachal Pradesh Motor Vehicles Rules, 1999 - Rule 232Motor Vehicles Act, 1988 - Section 166, Section 166, Section 169, Section 170, Section 1