High Courts06 Dec 2016Disposed Off

Kedar Singh Vs HPMC Limited

High Court Of Himachal Pradesh · (2017) 1 SimLC 469

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 9, Order 8 Rule 1(A), Order 8 Rule 6A, Section 100, Section 96
High Courts05 Dec 2016Disposed Off

Kishori Lal Vs Mahima Devi

High Court Of Himachal Pradesh · (2017) 1 HimLR 403

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Dec 2016Dismissed

Girdhari Lal Vs Shashi Kumari

High Court Of Himachal Pradesh · (2017) 2 CriCC 540 : (2017) CriLJ 657 : (2017) 1 HimLR 612 : (2017) 1 HLR 707 : (2017) 3 RCRCriminal 325

Criminal Procedure Code, 1973 (CrPC) - Section 127, Section 482
High Courts02 Dec 2016Allowed

Vikky Devi Vs Kuldeep Bhatia

High Court Of Himachal Pradesh · (2017) AAC 301 : (2017) 2 ALLMR 67

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Motor Vehicles Act, 1988 - Section 147, Section 158(6), Section 166, Section 168
High Courts02 Dec 2016Disposed Off

Subhash Chand Vs Bhim Sen

High Court Of Himachal Pradesh · (2017) 2 HimLR 786

Civil Procedure Code, 1908 (CPC) - Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104(3)