High Courts09 Dec 2016Allowed
M/s. Dr. Reddy''s Laboratories Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 2 HimLR 715
Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 5 of 80
High Courts09 Dec 2016Allowed
Sh. Navdeep Singh Vs Inder Singh
High Court Of Himachal Pradesh · (2017) 2 ACC 68 : (2017) LatestHLJ(HP) 99
Motor Vehicles Act, 1988 - Section 149
High Courts09 Dec 2016Disposed Off
Punnu Ram Vs State of H.P
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 82
Penal Code, 1860 (IPC) - Section 333, Section 34, Section 353
High Courts09 Dec 2016Dismissed
New India Assurance Company Limited Vs Fata Chand
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 260
Motor Vehicles Act, 1988 - Section 173
High Courts09 Dec 2016Dismissed
State of Himachal Pradesh Vs Rai Singh
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 14
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts08 Dec 2016Disposed Off
Sohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 573
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 325, Section 341, Section 506
High Courts08 Dec 2016Disposed Off
Rajesh Jaswal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 2 HimLR 651
High Courts07 Dec 2016Disposed Off
Mohinder Nath Sofat Vs Dr. Rajeev Bindal Ex-Health Minister of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 631
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499, Section 500
High Courts07 Dec 2016Dismissed
State of Himachal Pradesh Vs Ram Kishan
High Court Of Himachal Pradesh · (2017) 1 HimLR 488
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts07 Dec 2016Disposed Off
Shri Neeraj Naiyar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 637
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 447, Section 506
High Courts07 Dec 2016Dismissed
M/s Quality Industries Corporation Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 2 BC 265
Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Disposed off
Pradeep Kumar Vs Rana Copy Manufacturing
High Court Of Himachal Pradesh · (2017) 1 BC 520 : (2017) 1 DCR 542
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts07 Dec 2016Allowed
Ganga Ram Vs Prakash Verma
High Court Of Himachal Pradesh · (2017) 1 HimLR 26
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32
High Courts06 Dec 2016Allowed
Smt. Khuri Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) AIRCC 683
Land Acquisition Act, 1894 - Section 23
High Courts06 Dec 2016Disposed Off
Mathru Vs Rangia
High Court Of Himachal Pradesh · (2017) AIRCC 1022
Succession Act, 1925 - Section 63
High Courts06 Dec 2016Disposed Off
Hemant Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 2 CriCC 384 : (2017) CriLJ 894 : (2017) 2 Crimes 355 : (2017) 3 RCRCriminal 184 : (2017) 1 SimLC 460
Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts06 Dec 2016Dismissed
Nangal Jarialan, Cooperative Agriculture Service Society Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 188
Industrial Disputes Act, 1947 - Section 25B, Section 25F
High Courts06 Dec 2016Disposed Off
Rameshwar Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 330 : (2017) LatestHLJ(HP) 253
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Dec 2016Disposed Off
Mohan Singh Vs Inder Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 368
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Dec 2016Dismissed
Sreshta Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 178
Constitution of India, 1950 - Article 226