High Courts02 Dec 2016Disposed Off
Budhi Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 20
Constitution of India, 1950 - Article 226, Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 7 of 80
High Courts02 Dec 2016Disposed Off
Piar Chand Vs Deepika
High Court Of Himachal Pradesh · (2017) 1 HimLR 23
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14
High Courts02 Dec 2016Disposed off
Satvir Vs Ankush
High Court Of Himachal Pradesh · (2017) 1 BC 432 : (2017) 1 DCR 453
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts02 Dec 2016Disposed off
Prem Lal Vs Shri Ram Transport Finance Co. Ltd.
High Court Of Himachal Pradesh · (2017) 1 BC 548
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts02 Dec 2016Disposed Off
H.P. State Forest Corporation through its Divisional Manager Vs Kahan Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 36
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Dec 2016Dismissed
Sunil Kanotra Vs Indian Oil Corpn
High Court Of Himachal Pradesh · (2017) 1 HimLR 46
Arbitration and Conciliation Act, 1996 - Section 34
High Courts02 Dec 2016Disposed Off
Pawan Kumar Vs Union of India
High Court Of Himachal Pradesh · (2017) 1 HimLR 242 : (2017) LIC 406 : (2017) 2 RSJ 302 : (2017) 1 SCT 606 : (2017) 1 SimLC 440
Constitution of India, 1950 - Article 16
High Courts30 Nov 2016Disposed Off
Amrish Kamal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 565
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 506
High Courts30 Nov 2016Disposed Off
Santosh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 569
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 34, Section 341
High Courts30 Nov 2016Dismissed
State of H.P. Vs Kishori Lal
High Court Of Himachal Pradesh · (2017) 1 HimLR 543
Penal Code, 1860 (IPC) - Section 34, Section 379
High Courts30 Nov 2016Disposed Off
Baldev Singh Vs Chet Ram
High Court Of Himachal Pradesh · (2017) 1 HimLR 387
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts30 Nov 2016Disposed Off
Union of India Vs Vivek Bhardwaj
High Court Of Himachal Pradesh · (2017) 1 HimLR 21
Limitation Act, 1963 - Section 5
High Courts30 Nov 2016Dismissed
Bhawani Devi Vs Deo
High Court Of Himachal Pradesh · (2017) 2 HimLR 824
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts30 Nov 2016Disposed Off
Aadesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1651
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 34, Section 341
High Courts30 Nov 2016Disposed Off
Shri Shyam Lal Vs M/s. Technico Agrciences Limited
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1633
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 14, Section 151
High Courts30 Nov 2016Disposed Off
Tara Singh Vs Govind Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1627
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 32, Order 22(4), Section 50
High Courts29 Nov 2016Disposed Off
Vikesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 181
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Disposed Off
Smt. Kusum Lata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 208
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Disposed Off
Nishu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 620
Penal Code, 1860 (IPC) - Section 34, Section 498A, Section 506
High Courts29 Nov 2016Disposed Off
Narain Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 153 FLR 62 : (2017) LabLR 647 : (2017) 1 LLJ 437
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F, Section 25G, Section 25H