High Courts29 Nov 2016Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Leela Devi
High Court Of Himachal Pradesh · (2017) 2 HimLR 684
Limitation Act, 1963 - Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2016
1,593 judgments · page 8 of 80
High Courts29 Nov 2016Disposed Off
Sh. Bhag Singh Vs Smt. Lalita Devi
High Court Of Himachal Pradesh · (2017) 1 DMC 397
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 482
High Courts29 Nov 2016Dismissed
State of Himachal Pradesh Vs Firoj Khan
High Court Of Himachal Pradesh · (2017) 1 DMC 226 : (2017) 1 HimLR 523
Penal Code, 1860 (IPC) - Section 307, Section 498A
High Courts28 Nov 2016Disposed Off
Kalimudeen Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 2 CriCC 456 : (2017) CriLJ 1173
Penal Code, 1860 (IPC) - Section 279 337, Section 304A, Section 338
High Courts28 Nov 2016Disposed Off
Sh.Kuldeep Vs State of HP
High Court Of Himachal Pradesh · (2017) 1 HimLR 596
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 336, Section 337, Section 34, Section 427
High Courts28 Nov 2016Disposed Off
Rishi Kumar Kapila Vs Surinder Kumar Sharda
High Court Of Himachal Pradesh · (2017) 2 HimLR 789
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts28 Nov 2016Dismissed
Kamla Devi Vs Union of India
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1638
High Courts25 Nov 2016Dismissed
Anil Katoch Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 530
Penal Code, 1860 (IPC) - Section 304
High Courts25 Nov 2016Allowed
Rajinder Singh Vs Kirpal Singh
High Court Of Himachal Pradesh · (2017) AAC 224
Motor Vehicles Act, 1988 - Section 147, Section 168
High Courts25 Nov 2016Disposed Off
Rajesh Thakur Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2017) 2 HimLR 676
Criminal Procedure Code, 1973 (CrPC) - Section 306(5)
High Courts24 Nov 2016Disposed Off
Sarwan Singh Vs Mohar Singh
High Court Of Himachal Pradesh · (2017) 2 HimLR 687
Civil Procedure Code, 1908 (CPC) - Section 102, Section 115Constitution of India, 1950 - Article 227
High Courts24 Nov 2016Dismissed
State of Himachal Pradesh Vs Rajeev Kumar
High Court Of Himachal Pradesh · (2017) 1 HimLR 28
Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366A, Section 376, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts24 Nov 2016Disposed Off
Kubja Devi Vs Shri Ishwar Dass
High Court Of Himachal Pradesh · (2017) AIR(HP) 21 : (2017) 2 CivCC 231
Hindu Marriage Act, 1955 - Section 25(2)
High Courts23 Nov 2016Disposed Off
Surinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 590
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts21 Nov 2016Dismissed
Shivalik Agro Poly Products Ltd. Vs Union of India
High Court Of Himachal Pradesh · (2017) AIR(HP) 63
National Highways Act, 1956 - Section 3A, Section 3D
High Courts21 Nov 2016Disposed Off
State of Himachal Pradesh Vs Amar Chand Thakur
High Court Of Himachal Pradesh · (2017) 2 HimLR 661
High Courts21 Nov 2016Disposed Off
Krishna Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 2 HimLR 670
Criminal Procedure Code, 1973 (CrPC) - Section 397Penal Code, 1860 (IPC) - Section 120B, Section 212, Section 302
High Courts21 Nov 2016Disposed Off
Surender Kumar Vs Prem Lal Bambra
High Court Of Himachal Pradesh · (2017) 2 HimLR 711 : (2016) LatestHLJ(HP) 1522
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts18 Nov 2016Dismissed
National Insurance Co. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) AAC 733 : (2016) 4 ACC 817 : (2017) 1 HimLR 252 : (2017) 2 TAC 794
Motor Vehicles Act, 1988 - Section 16
High Courts18 Nov 2016Disposed off
ICICI Lombard General Insurance Company Ltd. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2017) 1 ACC 8
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173